Full Judgment Text
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PETITIONER:
H.P.S.E.B. AND OTHERS
Vs.
RESPONDENT:
MOHAN SINGH VERMA AND OTHERS
DATE OF JUDGMENT01/09/1995
BENCH:
RAMASWAMY, K.
BENCH:
RAMASWAMY, K.
HANSARIA B.L. (J)
CITATION:
JT 1995 (6) 549 1995 SCALE (5)226
ACT:
HEADNOTE:
JUDGMENT:
O R D E R
Leave granted.
The appellant-Board in its proceedings dated 7.6.1995
made in Office Order No.7/HPSEB(SECTT) IR-94 has decided to
fix daily wages rates of different categories of daily rated
workers against each of them with effect from January 1,
1994. The Junior Draftsmen are at serial number 114. For
them, the daily rate wages are Rs. 73.20 per day. In that
view of the matter, the controversy no longer survives. The
apeal is accordingly disposed of. No costs.