Full Judgment Text
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
IA NO.3 in CIVIL APPEAL NO. 5744 OF 2007
B.S. RAMACHANDRAN ......APPELLANT
VERSUS
RUKMANI BAI & ORS. ......RESPONDENTS
O R D E R
Application allowed.
The Civil Appeal is dismissed as withdrawn.
...... ..................J
[HARJIT SINGH BEDI]
........................J
[CHANDRAMAULI KR. PRASAD]
NEW DELHI
FEBRUARY 22, 2011.