B.S. RAMACHANDRAN vs. RUKMANI BAI .

Case Type: Civil Appeal

Date of Judgment: 22-02-2011

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Full Judgment Text

IN THE SUPREME COURT OF INDIA CIVIL APPELLATE JURISDICTION IA NO.3 in CIVIL APPEAL NO. 5744 OF 2007 B.S. RAMACHANDRAN ......APPELLANT VERSUS RUKMANI BAI & ORS. ......RESPONDENTS O R D E R Application allowed. The Civil Appeal is dismissed as withdrawn. ...... ..................J [HARJIT SINGH BEDI] ........................J [CHANDRAMAULI KR. PRASAD] NEW DELHI FEBRUARY 22, 2011.