Full Judgment Text
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PETITIONER:
HARBHAJAN SINGH & ANR. ETC. ETC.
Vs.
RESPONDENT:
STATE OF PUNJAB & ORS.
DATE OF JUDGMENT: 01/03/1996
BENCH:
J.S. VERMA, N.P. SINGH, K. VENKATASWAMI
ACT:
HEADNOTE:
JUDGMENT:
(With C.A. Nos.3326/82, 3327/82, 3795/89, 5023/89; I.A. Nos.
1 & 2 in W.P.(C) No.54/90; S.L.P.(Civil) Nos. 14541/90,
7259/90, 2976/83, 17374/94)
J U D G M E N T
N P. SINGH. J
All the above matters are disposed of in terms of the
judgment of this Court in the case of Ajit Singh Januja &
Ors. v. State of Punjab & Ors. (Civil Appeal Nos. 3792 3794
of 1989) delivered today.