Full Judgment Text
1
NON-REPORTABLE
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
CIVIL APPEAL No. 2554 OF 2013
[Arising out of SLP (Civil) NO. 8629 OF 2013] @
( CC No.3593 of 2013)
State of U.P. and others .. Appellants
Versus
Satpal .. Respondent
O R D E R
K. S. Radhakrishnan, J
Delay condoned
Leave granted.
Judgment pronounced by this Court on 11.3.2013 in Civil
Appeal No. 2326 of 2013 @ SLP(C) No.12960 of 2008 would
govern this appeal also. Appeal is, accordingly, dismissed.
JUDGMENT
However, there will be no order as to costs.
……………………………..J.
(K.S. Radhakrishnan)
……………………………..J.
(Dipak Misra)
New Delhi,
March 15 , 2013
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JUDGMENT
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