Full Judgment Text
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PETITIONER:
BOMBAY TYRES INTERNATIONAL LTD.
Vs.
RESPONDENT:
UNION OF INDIA AND OTHERS
DATE OF JUDGMENT: 24/02/1997
BENCH:
SUJATA V. MANOHAR, K.T. THOMAS
ACT:
HEADNOTE:
JUDGMENT:
(with S.L.P. (C) No. 6236/1979)
J U D G M E N T
Thomas.J.
In view of Judgment in Civil Appeal No. 640 of 1979 the
Transferred Case as also the Special Leave Petition are
disposed of in terms thereof.