Full Judgment Text
CORRECTECD COPY
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
CONTEMPT PETITION (C) NO. 379 OF 2009
IN
SPECIAL LEAVE PETITION (C) NO. 14820 OF 2009
AAREM SUBBA NARASA REDDY ..... PETITIONER
VERSUS
R. RAMKANTH REDDY, CHIEF SECRETARY ..... RESPONDENT
WITH
CONTEMPT PETITION (C) NO. 393 OF 2009
IN
SPECIAL LEAVE PETITION (C) NO. 14820 OF 2009
PALLE YELLA REDDY & ORS. ..... PETITIONERS
VERSUS
R. RAMKANTH REDDY, CHIEF SECRETARY & ORS...... RESPONDENTS
O R D E R
Mr. L. Nageswara Rao states that in view of
subsequent developments, the contempt petitions be
dismissed as withdrawn.
Ordered, as prayed for.
.......................J
[HARJIT SINGH BEDI]
........................J
[CHANDRAMAULI KR. PRASAD]
NEW DELHI
CORRECTECD COPY
DECEMBER 03, 2010.