AAREM SUBBA NARASA REDDY vs. R. RAMAKANTH REDDY, CHEIF SECRETARY

Case Type: Contempt Petition Civil

Date of Judgment: 03-12-2010

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Full Judgment Text

CORRECTECD COPY IN THE SUPREME COURT OF INDIA CIVIL APPELLATE JURISDICTION CONTEMPT PETITION (C) NO. 379 OF 2009 IN SPECIAL LEAVE PETITION (C) NO. 14820 OF 2009 AAREM SUBBA NARASA REDDY ..... PETITIONER VERSUS R. RAMKANTH REDDY, CHIEF SECRETARY ..... RESPONDENT WITH CONTEMPT PETITION (C) NO. 393 OF 2009 IN SPECIAL LEAVE PETITION (C) NO. 14820 OF 2009 PALLE YELLA REDDY & ORS. ..... PETITIONERS VERSUS R. RAMKANTH REDDY, CHIEF SECRETARY & ORS...... RESPONDENTS O R D E R Mr. L. Nageswara Rao states that in view of subsequent developments, the contempt petitions be dismissed as withdrawn. Ordered, as prayed for. .......................J [HARJIT SINGH BEDI] ........................J [CHANDRAMAULI KR. PRASAD] NEW DELHI CORRECTECD COPY DECEMBER 03, 2010.