MOUMITA KAR vs. PALLAB GAUTAM

Case Type: Transfer Petition Civil

Date of Judgment: 20-09-2021

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Full Judgment Text

IN THE SUPREME COURT OF INDIA CIVIL ORIGINAL JURISDICTION TRANSFER PETITION (CIVIL) No.932 of 2020 MOUMITA KAR Petitioner VERSUS PALLAB GAUTAM Respondent O R D E R Learned counsel for the petitioner prays for and is granted permission to withdraw the Transfer Petition. The Transfer Petition is, accordingly, dismissed as withdrawn. .....................J. (VIKRAM NATH) New Delhi September 20, 2021 Signature Not Verified Digitally signed by Dr. Mukesh Nasa Date: 2021.09.23 17:27:05 IST Reason: