Full Judgment Text
IN THE SUPREME COURT OF INDIA
CIVIL ORIGINAL JURISDICTION
TRANSFER PETITION (CIVIL) No.932 of 2020
MOUMITA KAR Petitioner
VERSUS
PALLAB GAUTAM Respondent
O R D E R
Learned counsel for the petitioner prays for and is granted
permission to withdraw the Transfer Petition.
The Transfer Petition is, accordingly, dismissed as
withdrawn.
.....................J.
(VIKRAM NATH)
New Delhi
September 20, 2021
Signature Not Verified
Digitally signed by Dr.
Mukesh Nasa
Date: 2021.09.23
17:27:05 IST
Reason: