INDIAMART INTERMESH LIMITED vs. MR. AKASH VERMA & ORS.

Case Type: Civil Suit Commercial

Date of Judgment: 16-08-2023

Preview image for INDIAMART INTERMESH LIMITED vs. MR. AKASH VERMA & ORS.

Full Judgment Text



$~26(OS) TO 52 (OS) & 54(OS) TO 56(OS)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
th
Date of Decision: 16 August, 2023
(56)
+ CS (COMM) 135/2022 & I.As. 3423/2022, 9363/2022, 12156/2022,
16505/2022, 1221/2023, 1222/2023
DABUR INDIA LIMITED ..... Plaintiff
Through: Mr. Anirudh Bakhru, and Mr. Kripa
Pandi, Advocates. (M:9810013453)
versus
ASHOK KUMAR AND ORS ..... Defendants
Through: Mr. Yashvardhan Singh, Advocate for
D-1. (M:9667056770)
Mr. Harish Vaidyanathan Shankar,
CGSC with Mr. Srish Kumar Mishra,
Mr. Sagar Mehlawat Alexander Mathai
Paikaday, Advocates (M: 9810788606).
Ms. Kruttika Vijay, Ms. Geetanjali
Viswanathan, & Ms. Aishwarya Kane,
Advs. for D-5 (M-9910083144)
Mr. Dayan Krishnan Senior Advocate
with Mr. Alipak Banerjee, Mr. Parva
Khare, Mr. Brijesh Ujjainwal
Advocates for D-4. (M: 9987115749)
Mr. K.G. Gopalakrishnan and Ms.
Nisha Mohandas, Advocates for D-7.
(M:8800556341)
Mr. Darpan Wadhwa, Sr. Advocate
with Ms. Swati Agarwal, Ms. Binsy
Susan, Mr. Shashank Mishra, Ms.
Akshi Rastogi, Ms. Vaani Kaushik &
Mr. Vaarish Sawlani, Advs
Mr. Apoorv Kurup & Ms. Kirti
Dadheech , Advocates for R-3. (M:
8929015368)
Mr. Akshay Goel, Mr. Shivam Narang
& Mr. Lalit Kashyap, Advocates
CS (COMM) 135/2022 & connected matters Page 1 of 26

Signature Not Verified
Digitally Signed
By:RAHUL
Signing Date:18.08.2023
18:28:32


Mr. Akshay Goel, Mr. Shivam Narang
& Mr. Lalit Kashyap, Advocates.
Mr. Mr. Shubhendu Anand, Mr.
Piyush M. Dwivedi, Advocates. (M:
7827709253)
Mr. Prashant Prakash, Advocate. (M:
8800009001)
Ms. Hetu Arora Sethi, ASC, GNCTD
with Mr. Arjun Basra, Advocate Jai
Prakash, ACP, IFSO Cyber Cell along
with Inspector Sanjeev Solanki,
Inspector Kusum , Inspector Suneel
Siddhu and SI Manzoor Alam.
ACP Raman Lamba with Insp. Suneel
Siddhu, IFSO, Special Cell.
(26) WITH
+ CS (COMM) 20/2019 & I.As.561/2019, 20157/2022
TATA SKY LIMITED ..... Plaintiff
Through: Mr. Tanmaya Mehta , Advocate. (M:
9999255931)

versus
S G ENTERPREISES – TATA SKY SALES AND SERVICES AND
ORS. ..... Defendants
Through: Mr. Moazzam Khan, Ms. Shweta Sahu,
Mr. Alipak Banerjee and Ms. Parva
Khare, Advs. for D-5. (M:9987115749)
Ms. Akshita Jain, Advocate for D-8.
(M:9990526912)

Mr. Akshay Goel, Mr. Shivam Narang
& Mr. Lalit Kashyap, Advocates
Mr. Akshay Goel, Mr. Shivam Narang
& Mr. Lalit Kashyap, Advocates.
(27) WITH
+ CS(COMM) 193/2019 & I.As. 5399/2019, 11497/2019, 18216/2019,
15451/2021, 6069/2022
COLGATE PALMOLIVE COMPANY & ANR. ..... Plaintiffs
Through: Mr. Pravin Anand, Mr. Saif Khan &
CS (COMM) 135/2022 & connected matters Page 2 of 26

Signature Not Verified
Digitally Signed
By:RAHUL
Signing Date:18.08.2023
18:28:32


Mr. Rohil Bansal, Advs.(M-
9079965359)
versus

NIXI & ANR. ..... Defendants
Through: Ms. Akshita Jain, Advocate for D-1
(M-9990526912).
Mr. Darpan Wadhwa, Sr. Advocate
with Ms. Swati Agarwal, Ms. Binsy
Susan, Mr. Shashank Mishra, Ms.
Akshi Rastogi, Ms. Vaani Kaushik &
Mr. Vaarish Sawlani, Advs for D-3-4.
Mr. Anurag Ahluwalia, CGSC with Mr.
Danish Faraz Khan, Mr. Abhigyan
Siddhant and Mr. Rahul Sharma,
Advocates for UOI (M-9999999045)
with Mr. Tanmay Nirmal, Manager
legal.
Mr. Tentu Satyanarayan, Director
(Legal), UIDAI & Mr. Tanmaya
Nirmal, Deputy Manager (Legal &
Policy), UIDAI (M-9899113033).
Mr. Kushagra Goel & Mr. Abhimanyu
Yadav, Advocates for D-7 (M-
9711443294).
Mr. Akshay Goel, Mr. Shivam Narang
& Mr. Lalit Kashyap, Advocates
SI Prince Kumar, PS Hauz Khas.
Ms. Hetu Arora Sethi, ASC, GNCTD
with Mr. Arjun Basra, Advocate Jai
Prakash, ACP, IFSO Cyber Cell along
with Inspector Sanjeev Solanki,
Inspector Kusum, Inspector Suneel
Siddhu and SI Manzoor Alam.
Mr. Sunil Gautam, SO, UIDAI
(28) WITH
+ CS (COMM) 297/2019
MOTHER DAIRY FRUIT & VEGETABLE PVT. LTD...... Plaintiff
CS (COMM) 135/2022 & connected matters Page 3 of 26

Signature Not Verified
Digitally Signed
By:RAHUL
Signing Date:18.08.2023
18:28:32


Through: Mr. Pravin Anand, Mr. Saif Khan, Mr.
Shobhit Agarwal and Mr. Deepank,
Advocates.
versus
KUMAR PRAHLAD & ANR. ..... Defendants
Through: Mr. Yash Vardhan Singh, Advocate for
D-1.
Mr. Akshay Goel, Mr. Shivam Narang
& Mr. Lalit Kashyap, Advocates
Ms. Hetu Arora Sethi, ASC, GNCTD
with Mr. Arjun Basra, Advocate Jai
Prakash, ACP, IFSO Cyber Cell along
with Inspector Sanjeev Solanki,
Inspector Kusum , Inspector Suneel
Siddhu and SI Manzoor Alam.
(29) WITH
+ CS (COMM) 298/2019 & I.As.8189/2019, 13215/2019, 13631/2019,
15695-96/2019, 14210/2021, 16707/2021
ULTRATECH CEMENT LIMITED & ANR. ..... Plaintiff
Through: Mr Kushal Gupta, Advocate.
versus
WWW.ULTRATECHCEMENTS.COM & ORS. ..... Defendants
Through: Mr. Darpan Wadhwa, Sr. Advocate
with Ms. Binsy Susan & Ms. Swati
Agarwal, Advocates for GoDaddy.
(M:9650001297)
Mr. Ananta Prasad Mishra & Mr.
Gagan Gupta, Advocates for D-9.
(M:9990937838)
Mr. Manish Mohan, CGSC for UOI.
(M-999910115)
Mr. Akshay Goel, Mr. Shivam Narang
& Mr. Lalit Kashyap, Advocates
Ms. Hetu Arora Sethi, ASC, GNCTD
with Mr. Arjun Basra, Advocate Jai
Prakash, ACP, IFSO Cyber Cell along
with Inspector Sanjeev Solanki,
Inspector Kusum, Inspector Suneel
CS (COMM) 135/2022 & connected matters Page 4 of 26

Signature Not Verified
Digitally Signed
By:RAHUL
Signing Date:18.08.2023
18:28:32


Siddhu and SI Manzoor Alam.
(30) WITH
+ CS (COMM) 317/2019 & I.As. 8404-05/2019, 3270/2020
DHARAMPAL SATYAPAL LIMITED ..... Plaintiff
Through: Mr Pravin Anand, Ms. Vaishali
Mittal, Mr Shivang Sharma,
Advocates.
versus
RAJNIGANDHA DISTRIBUTORS PRIVATE LIMITED
& ORS ..... Defendants
Through: Mr. Mahesh, Mr. Gulshan Kumar, Ms.
Shubhangi Sood & Ms. Aashi,
Advocates for D-2,3.
Mr V. P Singh & Mr. Vansh Malhotra,
Advocates for D-10.
Mr. Akshay Goel, Mr. Shivam Narang
& Mr. Lalit Kashyap, Advocates
Mr. Siddharth Sangal & Ms. Nilanjani
Tandon, Advocates for D-11/SBI.
Ms. Hetu Arora Sethi, ASC, GNCTD
with Mr. Arjun Basra, Advocate Jai
Prakash, ACP, IFSO Cyber Cell along
with Inspector Sanjeev Solanki,
Inspector Kusum , Inspector Suneel
Siddhu and SI Manzoor Alam.
Mr. Santosh Kumar Tripathi, Standing
Counsel with Mr. Arun Panwar, Mr.
Tapesh Raghav, Mr. Prudyumn Rao
and Mr. Mahak Rankawat, Advcoates.
(31) WITH
+ CS (COMM) 732/2019 & I.As. 3865/2020, 9234/2020, 4171/2021,
4172/2021
MONTBLANC SIMPLO GMBH ..... Plaintiff
Through: Mr. Pravin Anand & Mr. Devesh
Ratan, Advs. (M:9810333571)
versus
MONTBLANCINDIA.COM & ORS. ..... Defendants
Through: Mr. Yajur Bhalla, Mr. Deepak Samota
CS (COMM) 135/2022 & connected matters Page 5 of 26

Signature Not Verified
Digitally Signed
By:RAHUL
Signing Date:18.08.2023
18:28:32


and Mr. Sumer Ahuja, Advocates for
D-1, 2, 4 to 10 & 20. (M:9711009378)
Ms. Asiya Khan, Advocate for D-25
(M: 9971644936).
Mr. Akshay Goel, Mr. Shivam Narang
& Mr. Lalit Kashyap, Advocates
Mr. Alipak Banjerjee, Ms. Pava Khare
& Ms. Shweta Sahu Advs for D-18.
Ms. Hetu Arora Sethi, ASC, GNCTD
with Mr. Arjun Basra, Advocate Jai
Prakash, ACP, IFSO Cyber Cell along
with Inspector Sanjeev Solanki,
Inspector Kusum , Inspector Suneel
Siddhu and SI Manzoor Alam.
(32) WITH
+ CS (COMM) 82/2020 & I.A. 2402/2020
JOCKEY INTERNATIONAL INC. ..... Plaintiff
Through: Mr. Pravin Anand, Mr. Saif Khan, Mr.
Shobhit Agarwal and Mr. Deepank,
Advs. (M:8800520258)
versus
WWW.JOCKEYFRANCHISE.COM & ORS. ..... Defendants
Through: Mr. Vivek Jain and Ms. Aastha Tiwari,
Advs. for D-4. (M:9871863446)
Mr. Akshay Goel, Mr. Shivam Narang
& Mr. Lalit Kashyap, Advocates
Ms. Hetu Arora Sethi, ASC, GNCTD
with Mr. Arjun Basra, Advocate Jai
Prakash, ACP, IFSO Cyber Cell along
with Inspector Sanjeev Solanki,
Inspector Kusum , Inspector Suneel
Siddhu and SI Manzoor Alam.
(33) WITH
+ CS (COMM) 251/2020 & I.As. 5544/2020, 7655/2022
MICROSOFT CORPORATION & ANR. ..... Plaintiffs
Through: Mr. Pravin Anand, Mr. Saif Khan, Mr.
Shantanu Sahay, Ms. Imon Roy and
Mr. Apoorv Bansal, Advocates.
CS (COMM) 135/2022 & connected matters Page 6 of 26

Signature Not Verified
Digitally Signed
By:RAHUL
Signing Date:18.08.2023
18:28:32


versus
MS CZONE SOLUTIONS & ORS. ..... Defendants
Through: Mr. Sumit Nagpal, Ms. Nancy, Ms.
Dolly Luthra and Ms. Aastha Sood,
Advs for D-1 & 2. (M:9911995000)
Mr. Tushar Sahu, Advocate for D-3.
Mr. Akshay Goel, Mr. Shivam Narang
& Mr. Lalit Kashyap, Advocates
Ms. Hetu Arora Sethi, ASC, GNCTD
with Mr. Arjun Basra, Advocate Jai
Prakash, ACP, IFSO Cyber Cell along
with Inspector Sanjeev Solanki,
Inspector Kusum , Inspector Suneel
Siddhu and SI Manzoor Alam.
(34) WITH
+ CS (COMM) 255/2020 & I.As. 5590-91/2020, 11099/2020, 6402/2022
INDIAMART INTERMESH LIMITED .... Plaintiff
Through: Mr. Sidharth Chopra, Mr. Nitin
Sharma, Mr. Yatin Garg, Mr. Ranjeet
Singh, Mr. Vivek Ayyagari, Mr. Angad
Makkar, Mr. M. J. Sudarshan, Ms.
Ramya Aggarwal and Mr. Sohrab
Mann, Advocates.
versus
MR. AKASH VERMA & ORS. ..... Defendants
Through: Mr. Neel Mason, Mr. Uday Singh
Chopra, Mr. Saransh Saini and Mr.
Ujjawal Bhargava for D-2. (M:
9399304251).
Mr. Rishi Kapoor & Ms. Yashika
Kapoor, Advocates for D-3. (M:
7011263450))
Ms. Meenakshi Dutta, Mr. Anupam
Kumar Mishra & Mr. Gautam
Harshwal, Advocates for D-4 & 7. (M:
9521151974)
Mr Ankit Rastogi and Mr Saransh
Saini, Advocates.
CS (COMM) 135/2022 & connected matters Page 7 of 26

Signature Not Verified
Digitally Signed
By:RAHUL
Signing Date:18.08.2023
18:28:32


Mr. Saransh, Advocate for Ms. Nandita
Rao, ASC (Crml.),GNCTD. (M:
9717417996)
Mr. Anupam Kumar Mishra and Ms.
Keya Rawat, Advocates.
Mr. Akshay Goel, Mr. Shivam Narang
& Mr. Lalit Kashyap, Advocates
Ms. Hetu Arora Sethi, ASC, GNCTD
with Mr. Arjun Basra, Advocate Jai
Prakash, ACP, IFSO Cyber Cell along
with Inspector Sanjeev Solanki,
Inspector Kusum, Inspector Suneel
Siddhu and SI Manzoor Alam.
(35) WITH
+ CS (COMM) 324/2020 & I.As. 6950/2020, 12588/2020, 12611/2020,
11510/2021, 8854/2023, 12001/2023
MCDONALDS CORPORATION & ANR. ..... Plaintiffs
Through: Mr. J. Sai Deepak, Ms. Rima Majumdar
and Ms. Shilpi Sinha
versus
NATIONAL INTERNET EXCHANGE OF INDIA
& ORS. ..... Defendants
Through: Mr. Shubhendu Anand, Advocate for
D-1.
Mr. Vivek Jain & Mr. Aastha Tiwari,
Advocates for D-18 & 28
(M9811426480).
Mr. Alipak K. Banerjee and Ms.
Shweta Sahu, Advocates for D-5, 2, 6
7, & 8 (M: 9987115749).
Mr. Ravi Prakash, CGSC with Mr.
Sahonwlah Farmani Ali, Advocate for
D-35&36 (M-9469448888)
Mr. Santosh Kumar Rout, Mr. Pawan
Kumar & Mr. Abhishek Chakraborty,
Advocates for D-13 to 17, 22, 26, 27,
31)
Mr Rajiv Kapur & Mr Akshit Kapur,
CS (COMM) 135/2022 & connected matters Page 8 of 26

Signature Not Verified
Digitally Signed
By:RAHUL
Signing Date:18.08.2023
18:28:32


Mr Tushar Bagga, Advocates.
Mr Yashu Rustagi, Advocate for
BOB.
Mr. Moazzam Khan Advocate, Mr.
Alipak Banerjee Advocate Ms. Shweta
Sahu Advocate , Mr. Parva Khare
Advocate, Mr. Brijesh Ujjainwal
Advocate.
Mr. Akshay Goel, Mr. Shivam Narang
& Mr. Lalit Kashyap, Advocates
Mr. Tushar Singh & Ms. Trisha
Patnaik, Advocates for D-25.
Ms. Hetu Arora Sethi, ASC, GNCTD
with Mr. Arjun Basra, Advocate Jai
Prakash, ACP, IFSO Cyber Cell along
with Inspector Sanjeev Solanki,
Inspector Kusum, Inspector Suneel
Siddhu and SI Manzoor Alam.
(36) WITH
+ CS (COMM) 373/2020 & I.A. 7995-96/2020, 7999/2020, 9171/2020,
84/2021, 430/2021 & 1371/2021
ITC LIMITED ..... Plaintiff
Through: Mr Pravin Anand, Ms. Vaishali
Mittal, Mr Shivang Sharma,
Advocates.
versus
ASHOK KUMAR & ORS. ..... Defendants
Through: Ms. Ritu Mishra, Advocate for D-6.
Mr. Hrithik Goyal and Ms. Lovleen
Goyal, Advocates for D-12.
(M:8826767020)
Mr. Akshay Goel, Mr. Shivam Narang
& Mr. Lalit Kashyap, Advocates
Ms. Deepika Kathuria, Adv. for D-14.
Ms. Asmita Kumar, Advocate for D-31.
(M:9899967516)
Ms. Hetu Arora Sethi, ASC, GNCTD
with Mr. Arjun Basra, Advocate Jai
CS (COMM) 135/2022 & connected matters Page 9 of 26

Signature Not Verified
Digitally Signed
By:RAHUL
Signing Date:18.08.2023
18:28:32


Prakash, ACP, IFSO Cyber Cell along
with Inspector Sanjeev Solanki,
Inspector Kusum , Inspector Suneel
Siddhu and SI Manzoor Alam.
(37) WITH
+ CS (COMM) 424/2020 & I.A. 20246-47/2022
SHOPPERS STOP LIMITED ..... Plaintiff
Through: Mr. Sagar Chandra, Ms. Shubhie Wahi,
Ms. Ankita Seth and Ms. Sanya
Kapoor, Advocates.
(M:9810907412)
versus
M/S SHOPPERSTOP & ORS. ..... Defendants
Through: Mr. P.S. Sudheer and Ms. Anne
Mathew, Advs. for D-5.
(M:9891760039)
Mr. Moazzam Khan Advocate, Mr.
Alipak Banerjee Advocate Ms. Shweta
Sahu Advocate , Mr. Parva Khare
Advocate, Mr. Brijesh Ujjainwal
Advocate.
Mr. Akshay Goel, Mr. Shivam Narang
& Mr. Lalit Kashyap, Advocates
Ms. Hetu Arora Sethi, ASC, GNCTD
with Mr. Arjun Basra, Advocate Jai
Prakash, ACP, IFSO Cyber Cell along
with Inspector Sanjeev Solanki,
Inspector Kusum , Inspector Suneel
Siddhu and SI Manzoor Alam.
(38) WITH
+ CS (COMM) 498/2020 & I.A. 10520-21/2020, 2506/2021, 2530/2021
MICROSOFT CORPORATION & ANR. ..... Plaintiffs
Through: Mr. Pravin Anand, Mr. Saif Khan, Mr.
Shantanu Sahay, Ms. Imon Roy and
Mr. Apoorv Bansal, Advocates.
versus
PCPATCHERS TECHNOLOGY PRIVATE LIMITED
& ORS. ..... Defendants
CS (COMM) 135/2022 & connected matters Page 10 of 26

Signature Not Verified
Digitally Signed
By:RAHUL
Signing Date:18.08.2023
18:28:32


Through: Mr. Sumit Nagpal, Ms. Nancy and Ms.
Aashta Sood, Advocates for D-1, 2 & 3.
(M:9911995000)
Mr. Akshay Goel, Mr. Shivam Narang
& Mr. Lalit Kashyap, Advocates
Ms. Hetu Arora Sethi, ASC, GNCTD
with Mr. Arjun Basra, Advocate Jai
Prakash, ACP, IFSO Cyber Cell along
with Inspector Sanjeev Solanki,
Inspector Kusum , Inspector Suneel
Siddhu and SI Manzoor Alam.
(39) WITH
+ CS (COMM) 95/2021 & I.A. 4800/2021, I.A. 21025/2022, 6516/2023
THE HIMALAYA DRUG COMPANY & ORS. ..... Plaintiffs
Through: Ms. Prachi Agarwal and Ms. Ms.
Ridhie Bajaj, Advocates.
(M:8800972785)
versus
ASHOK KUMAR & ORS. ..... Defendants
Through: Mr. Alipak Banderjee, Ms. Shweta
Sahu, Mr. Parva Khare and Mr. Brijesh
Ujjaniwal, Advocates for Go Daddy
(M: 9987115749).
Mr. Moazzam Khan Advocate, Mr.
Alipak Banerjee Advocate Ms. Shweta
Sahu Advocate , Mr. Parva Khare
Advocate, Mr. Brijesh Ujjainwal
Advocate.
Mr. Tushar Singh & Ms. Trisha
Patnaik, Advocates for D-25.
Mr. Surinder Singh, Advocate for D-29
(M-9311325398)

Mr. Akshay Goel, Mr. Shivam Narang
& Mr. Lalit Kashyap, Advocates
Ms. Hetu Arora Sethi, ASC, GNCTD
with Mr. Arjun Basra, Advocate Jai
Prakash, ACP, IFSO Cyber Cell along
with Inspector Sanjeev Solanki,
CS (COMM) 135/2022 & connected matters Page 11 of 26

Signature Not Verified
Digitally Signed
By:RAHUL
Signing Date:18.08.2023
18:28:32


Inspector Kusum , Inspector Suneel
Siddhu and SI Manzoor Alam.
(40) WITH
+ CS (COMM) 154/2021 & I.A. 4692/2021, 10905/2022
GODREJ PROPERTIES LTD ..... Plaintiff
Through: Mr. Pravin Anand, Mr. Vibhav Mithal
and Mr. Achyut Tiwari, Advocates.
(M:8447458389)
versus
ASHOK KUMAR & ANR. ..... Defendants
Through: Mr. Darpan Wadhwa, Sr. Advocate
with, Mr. Alipak Banerjee, & Ms.
Shweta Sahu, Advocates for D-2.
(M:9987115749)
Ms. Hetu Arora Sethi, ASC, GNCTD
with Mr. Arjun Basra, Advocate Jai
Prakash, ACP, IFSO Cyber Cell along
with Inspector Sanjeev Solanki,
Inspector Kusum , Inspector Suneel
Siddhu and SI Manzoor Alam.
(41) WITH
+ CS (COMM) 176/2021 & I.As. 14924/2022, 14925/2022
SNAPDEAL PRIVATE LIMITED ..... Plaintiff
Through: Ms. Tanya Varma & Ms. Devyani
Nath, Advocates. (M:7042547106)
versus
GODADDYCOM LLC AND ORS ..... Defendants
Through: Mr. Harish Vaidyanathan Shankar,
CGSC with Mr. Srish Kumar Mishra,
Mr. Sagar Mehlawat Alexander Mathai
Paikaday, Advocates (M: 9810788606).
Ms. Shweta Sahu and Mr. Alipak
Banerjee, Mr. Parava Khare and Mr.
Brijesh Ujjainwal, Advs, for D-
2,3,4,23,26,31. (M:9987115749)
Mr. Darpan Wadhwa, Sr. Advocate
with Mr. Moazzam Khan, Mr. Alipak
Banerjee and Ms. Shweta Sahu,
CS (COMM) 135/2022 & connected matters Page 12 of 26

Signature Not Verified
Digitally Signed
By:RAHUL
Signing Date:18.08.2023
18:28:32


Advocates for D-1 & 10.
Ms. Kruttika Vijay and Ms. Aishwarya
Kane, Advocates for D-9.
(M:9910083144)
Mr. Akshay Goel, Mr. Shivam Narang
& Mr. Lalit Kashyap, Advocates
Mr. Praveen Kumar Jain & Ms. Shalini
Jha, for D-34. (M:9871278525)
Mr. Shatrajit Banerji, Advocate for D-
24. (M: 8527862988)
Ms. Hetu Arora Sethi, ASC, GNCTD
with Mr. Arjun Basra, Advocate Jai
Prakash, ACP, IFSO Cyber Cell along
with Inspector Sanjeev Solanki,
Inspector Kusum, Inspector Suneel
Siddhu and SI Manzoor Alam.
(42) WITH
+ CS (COMM) 276/2021 & I.A. 7329/2021
MICROSOFT CORPORATION & ANR. ..... Plaintiffs
Through: Mr. Pravin Anand, Mr. Saif Khan, Mr.
Shantanu Sahay, Ms. Imon Roy and
Mr. Apoorv Bansal, Advocates.
versus
TECH HERACLES OPC PRIVATE LIMITED
& ORS. ..... Defendants
Through: Ms. Hetu Arora Sethi, ASC, GNCTD
with Mr. Arjun Basra, Advocate Jai
Prakash, ACP, IFSO Cyber Cell along
with Inspector Sanjeev Solanki,
Inspector Kusum , Inspector Suneel
Siddhu and SI Manzoor Alam.
Mr Rajiv Kumar Malik , Mrs. Megha,
Mr Deepanshu Nainwal, Advocates for
D-1 to 3.
Mr. Akshay Goel, Mr. Shivam Narang
& Mr. Lalit Kashyap, Advocates
Mr. Anurag Ahluwalia, CGSC with Mr.
Danish Faraz Khan, Mr. Abhigyan
CS (COMM) 135/2022 & connected matters Page 13 of 26

Signature Not Verified
Digitally Signed
By:RAHUL
Signing Date:18.08.2023
18:28:32


Siddhant and Mr. Rahul Sharma,
Advocates for UOI
(43) WITH
+ CS (COMM) 293/2021 & I.As.7543-44/2021, 10308/2021,
15052/2021
TATA SONS PRIVATE LIMITED & ANR. ..... Plaintiffs
Through: Mr. Pravin Anand, Mr. Saif Khan Mr.
Achuthan Sreekumar & Mr. Rohil
Bansal Advocates. (M:9079965359)
versus
M/S ELECTRO INTERNATIONAL & ORS. ..... Defendants
Through: Mr. M.K. Singh, Advocate for Mr.
Samir Chugh, Advocates for Airtel (M-
9810455716)
Mr. Akshay Goel, Mr. Shivam Narang
& Mr. Lalit Kashyap, Advocates
Ms. Deepika Kathuria, Adv. for D-8.
Ms. Hetu Arora Sethi, ASC, GNCTD
with Mr. Arjun Basra, Advocate Jai
Prakash, ACP, IFSO Cyber Cell along
with Inspector Sanjeev Solanki,
Inspector Kusum , Inspector Suneel
Siddhu and SI Manzoor Alam.
(44) WITH
+ CS (COMM) 399/2021 & I.A. 10855/2021
HINDUSTAN UNILEVER LIMITED ..... Plaintiff
Through: Mr. Sidharth Chopra, Mr. Nitin
Sharma, Mr. Yatin Garg, Mr. Ranjeet
Singh, Mr. Vivek Ayyagari, Mr. Angad
Makkar, Mr. M. J. Sudarshan, Ms.
Ramya Aggarwal and Mr. Sohrab
Mann, Advocates.
versus
NITIN KUMAR SINGH & ORS. ..... Defendants
Through: Mr. Ankur Prakash, Ms. Simran Gill,
Mr. Yudhishthir Bhardwaj, Mr.
Dhananjay, Mr. Amod Bidhuri & Mr.
Saquib Siddiqui, Advocates for D-1
CS (COMM) 135/2022 & connected matters Page 14 of 26

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Signing Date:18.08.2023
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Mr. Akshit Chaudhary, Advocate for
D-5.
Mr. Ramnish Khanna, Adv. for D-7.
Mr. Akshay Goel, Mr. Shivam Narang
& Mr. Lalit Kashyap, Advocates
Mr. Bhagwan Swarup Shukla, CGSC
with Mr. Kamaldeep, Advocate for
UOI/D-18 & 19.
Mr. K.K. Singh, Advocate for D-27.
Mr. K.R. Sasiprabhu and Mr. Tushar
Bhardwaj, Advs for Reliance Jio.
Ms. Hetu Arora Sethi, ASC, GNCTD
with Mr. Arjun Basra, Advocate Jai
Prakash, ACP, IFSO Cyber Cell along
with Inspector Sanjeev Solanki,
Inspector Kusum , Inspector Suneel
Siddhu and SI Manzoor Alam.
(45) WITH
+ CS (COMM) 524/2021 & I.A. 13715/2021, 4506/2022
KAMDHENU LIMITED ..... Plaintiff
Through: Mr. Nikhil Sonker, Advocate.
(M:7726021194)
versus
RAGHUNATH VIRDHARAM BISHNOI AND ORS. .... Defendants
Through: Mr. Rishabh Gupta and Mr. Abhishek
Kumar Singh, Advocates.
Mr. Harish Vaidyanathan Shankar,
CGSC with Mr. Srish Kumar Mishra,
Mr. Sagar Mehlawat Alexander Mathai
Paikaday, Advocates (M: 9810788606).
Mr. Lakshy Aggarwal, Advocate for D-
3.
Mr. Neel Mason, Mr. Vihan Dang, and
Ms. Aditi Umapathy, Advocates
Mr. Rishi Kapoor and Mr. Satish Rai,
Advocates for D-3. (M:8368148214)
Ms. Shweta Sahu, Mr. Alipak
Banjerjee, Mr. Parva Khare and Mr.
CS (COMM) 135/2022 & connected matters Page 15 of 26

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Brijesh Ujjainwal, Advocates for D-8.
(M:9987115749)
Mr. K.G. Gopalakrishnan and Ms.
Nisha Mohandas, Advocates for D-9.
(M:8800556341)
Mr. Vihan Dang, Ms. Aditi Umapathy
and Mr. Parva Khare, Advocates for D-
10 (M-99101983636)
Mr. Alipak Banjerjee, Ms. Pava Khare
& Ms. Shweta Sahu Advs for D-8.
Mr. Akshay Goel, Mr. Shivam Narang
& Mr. Lalit Kashyap, Advocates
Mr. Sudarshan Kumar Bansal and Mr.
Nikhil Sonker, Advocates.
Mr. K.R. Sasiprabhu and Mr. Tushar
Bhardwaj, Advs. for Reliance Jio.
Ms. Hetu Arora Sethi, ASC, GNCTD
with Mr. Arjun Basra, Advocate Jai
Prakash, ACP, IFSO Cyber Cell along
with Inspector Sanjeev Solanki,
Inspector Kusum , Inspector Suneel
Siddhu and SI Manzoor Alam.
(46) WITH
+ CS (COMM) 26/2022 & I.As. 612-13/2022, 954/2022
HT MEDIA LTD ..... Plaintiff
Through: Mr. Sidharth Chopra, Mr. Nitin
Sharma, Mr. Yatin Garg, Mr. Ranjeet
Singh, Mr. Vivek Ayyagari, Mr. Angad
Makkar, Mr. M. J. Sudarshan, Ms.
Ramya Aggarwal and Mr. Sohrab
Mann, Advocates. (M:8017571175)
versus
POOJA SHARMA & ORS. ..... Defendants
Through: Mr. Firoz Iqbal Khan, Advocate for
D-4
Ms. Deepika Kathuria, Adv. for D-10.
Mr. Alipak Banerjee, Ms. Shweta Sahu,
Mr. Brijesh Ujjainwal, and Advs. for
CS (COMM) 135/2022 & connected matters Page 16 of 26

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D-19. (M:9987115749)
Mr. Vihan Dang, Ms. Aditi Umapathy
and Mr. Parva Khare, Advocates for D-
20. (M:9911983636).
Mr. Akshay Goel, Mr. Shivam Narang
& Mr. Lalit Kashyap, Advocates
Mr. Neel Mason, Mr. Vihan Dang, and
Ms. Aditi Umapathy, Advocates
Mr. M.K. Singh, Advocate for Mr.
Samir Chugh, Advocate for Airtel.
Ms. Hetu Arora Sethi, ASC, GNCTD
with Mr. Arjun Basra, Advocate Jai
Prakash, ACP, IFSO Cyber Cell along
with Inspector Sanjeev Solanki,
Inspector Kusum , Inspector Suneel
Siddhu and SI Manzoor Alam.
(47) WITH
+ CS (COMM) 35/2022 & I.As. 819/2022, 3168/2022, 4738/2022,
8767/2022
KAJARIA CERAMICS LIMITED ..... Plaintiff
Through: Mr. J. Sai Deepak, Ms. Priya Adlakha,
Mrs. Bindra Rana, Ms. Tanvi
Bhatnagar, Ms. Rima Majumdar and
Ms. Shilpi Sinha, Advocates.
(M:9818202368)
versus
GODADDY.COM LLC & ORS. ..... Defendant
Through: Mr. Moazzam Khan, Ms. Shweta Sahu,
Mr. Alipak Banerjee and Ms. Parva
Khare, Advs. for D-1. (M:9987115749)
Ms. Hetu Arora Sethi, ASC, GNCTD
with Mr. Arjun Basra, Advocate Jai
Prakash, ACP, IFSO Cyber Cell along
with Inspector Sanjeev Solanki,
Inspector Kusum , Inspector Suneel
Siddhu and SI Manzoor Alam.
Mr. Ashwani Kumar, Adv. for D-2.
Mr. Akshay Goel, Mr. Shivam Narang
CS (COMM) 135/2022 & connected matters Page 17 of 26

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& Mr. Lalit Kashyap, Advocates
Mr. Lakshy Aggarwal, Adv. for d-4
Ms. Kirti Bhardwaj, Adv. for D-5(b).
Mr. M.K. Singh, Advocate for Mr.
Samir, Advocate (M-9810455716)
Mr. Santosh Kr. Rout, Mr. Pawan
Kumar & Mr. Abhishek Chakraborty,
Advocates for D-6.
(48) WITH
+ CS (COMM) 158/2022 & I.As. 3996-97/2022, 3096/2023
MICROSOFT CORPORATION & ANR. ..... Plaintiff
Through: Mr. Pravin Anand, Mr. Saif Khan, Mr.
Shantanu Sahay, Ms. Imon Roy and
Mr. Apoorv Bansal, Advocates.
versus
VACATION RENTAL SERVICES PRIVATE LIMITED
& ORS. ..... Defendants
Through: Mr. Mayank Mehandra, Mr. Charu
Tandon & Mr. Sarthak Kapoor & Mr.
Raghav Tandon, Advocate for D-1 & 2.
Mr. Ramnish Khanna, Adv. for D-7.
SI Manzoor Alam, Cyber Police
Station, South-East.
Mr. Akshay Goel, Mr. Shivam Narang
& Mr. Lalit Kashyap, Advocates
Ms. Hetu Arora Sethi, ASC, GNCTD
with Mr. Arjun Basra, Advocate Jai
Prakash, ACP, IFSO Cyber Cell along
with Inspector Sanjeev Solanki,
Inspector Kusum, Inspector Suneel
Siddhu and SI Manzoor Alam.
(49) WITH
+ CS (COMM) 233/2022 & I.As. 5780-81/2022
BAJAJ FINACE LTD & ANR. ..... Plaintiffs
Through: Mr. Sidharth Chopra, Mr. Nitin
Sharma, Mr. Yatin Garg, Mr. Ranjeet
Singh, Mr. Vivek Ayyagari, Mr. Angad
Makkar, Mr. M. J. Sudarshan, Ms.
CS (COMM) 135/2022 & connected matters Page 18 of 26

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Ramya Aggarwal and Mr. Sohrab
Mann, Advocates.
versus
NIKO DAS & ANR. ..... Defendants
Through: Mr. Vihan Dang, Ms. Aditi Umapathy
and Mr. Parva Khare, Advocates for D-
3.
Mr. Lakshy Aggarwal, Advocate for D-
7.
Mr. Neel Mason, Mr. V. Dang & Ms.
Aditi, Advocates for D-3.
(M:9971586598)
Mr. Akshay Goel, Mr. Shivam Narang
& Mr. Lalit Kashyap, Advocates
Mr. M.K. Singh, Advocate for Mr.
Samir Chugh, Advocate for Airtel.
Ms. Hetu Arora Sethi, ASC, GNCTD
with Mr. Arjun Basra, Advocate Jai
Prakash, ACP, IFSO Cyber Cell along
with Inspector Sanjeev Solanki,
Inspector Kusum , Inspector Suneel
Siddhu and SI Manzoor Alam.
(50) WITH
+ CS (COMM) 275/2022 & I.As. 6535-36/2022
HINDUSTAN UNILEVER LTD & ANR. ..... Plaintiffs
Through: Mr. Sidharth Chopra, Mr. Nitin
Sharma, Mr. Yatin Garg, Mr. Ranjeet
Singh, Mr. Vivek Ayyagari, Mr. Angad
Makkar, Mr. M. J. Sudarshan, Ms.
Ramya Aggarwal and Mr. Sohrab
Mann, Advocates.
versus
UNILEVERR1.IN & ORS. ..... Defendants
Through: Ms. Deepika Kathuria, Adv. for D-9.
Mr. S. Surender, Advocate for D-21.
Ms. Asiya Khan, Advocate for D-25
Mr. Akshay Goel, Mr. Shivam Narang
& Mr. Lalit Kashyap, Advocates
CS (COMM) 135/2022 & connected matters Page 19 of 26

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Signing Date:18.08.2023
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Mr. M.K. Singh, Advocate for Mr.
Samir Chugh, Advocate for Airtel.
Mr Chandrashekhar Chakalabbi, Ms
Aishwarya Hiremath and Varnik
Kundaliya, Advocates for D-20 (M:
9481929037)
Ms. Hetu Arora Sethi, ASC, GNCTD
with Mr. Arjun Basra, Advocate Jai
Prakash, ACP, IFSO Cyber Cell along
with Inspector Sanjeev Solanki,
Inspector Kusum , Inspector Suneel
Siddhu and SI Manzoor Alam.
(51) WITH
+ CS (COMM) 364/2022 & I.As. 8518-20/2022, 12855/2022
AMAZON SELLER SERVICES PRIVATE LIMITED
& ANR. ..... Plaintiffs
Through: Mr. Sidharth Chopra, Mr. Nitin
Sharma, Mr. Yatin Garg, Mr. Ranjeet
Singh, Mr. Vivek Ayyagari, Mr. Angad
Makkar, Mr. M. J. Sudarshan, Ms.
Ramya Aggarwal and Mr. Sohrab
Mann, Advocates.
versus
AMAZONBUYS.IN & ORS. ..... Defendants
Through: Mr. G. Mirza, Mr. Vishesh Sharma,
Advocates for D-4. (M:7434045442)
Mr. Sohit Choudhary, Advocate for D-
5.
Ms Yukti Gupta, Advocate for HDFC
Bank
Ms. Mrinal Ojha, Mr. Debarshi Dutta &
Mr. Aayush Kevlani, Advocates for D-
8 (M-9167094381)
Ms. Deepika Kathuria, Adv. for D-10.
Mr. Vineet Dhanda, CGSC with Mr.
Abhishek Singh, Advocate for UOI/D-
18 & 19.
Mr. Harshal Arora, Advocate for D-5.
CS (COMM) 135/2022 & connected matters Page 20 of 26

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Signing Date:18.08.2023
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(M: 9711986759)
Mr. Varun Pathak, Ms. Amee Rana,
and Mr. Vishesh Sharma, Advocates
for D-4.
Mr. Akshay Goel, Mr. Shivam Narang
& Mr. Lalit Kashyap, Advocates
Mr. M.K. Singh, Advocate for Mr.
Samir Chugh, Advocate for Airtel.
Ms. Hetu Arora Sethi, ASC, GNCTD
with Mr. Arjun Basra, Advocate Jai
Prakash, ACP, IFSO Cyber Cell along
with Inspector Sanjeev Solanki,
Inspector Kusum , Inspector Suneel
Siddhu and SI Manzoor Alam.
(52) WITH
+ CS (COMM) 475/2022 & I.As. 10851-52/2022, 12173-74/2022
FASHNEAR TECHNOLOGIES PRIVATE LIMITED ..... Plaintiff
Through: Mr. Sidharth Chopra, Mr. Nitin
Sharma, Mr. Yatin Garg, Mr. Ranjeet
Singh, Mr. Vivek Ayyagari, Mr. Angad
Makkar, Mr. M. J. Sudarshan, Ms.
Ramya Aggarwal and Mr. Sohrab
Mann, Advocates.
versus
MEESHO ONLINE SHOPPING PVT. LTD. & ANR. ..... Defendants
Through: Mr. Neel Mason, Mr. Vihan Dang, and
Ms. Aditi Umapathy, Advocate for D-6.
Mr. Vihan Dang, Ms. Aditi Umapathy
and Mr. Parva Khare, Advs. for D-10.
Mr. Darpan Wadhwa, Sr. Advocate
with Mr. Alipak Banerjee, Mr. Brijesh
Ujjainwal & Ms. Shweta Sahu,
Advocate for D-7.
Mr. Anurag Ahluwalia, CGSC with Mr.
Abhigyan Siddhant and Mr. Danish
Faraz Khan, Advocates for D-19 & 20.
(M:9999999045)
Mr. Akshay Goel, Mr. Shivam Narang
CS (COMM) 135/2022 & connected matters Page 21 of 26

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& Mr. Lalit Kashyap, Advocates
Mr. K.R. Sasiprabhu and Mr. Tushar
Bhardwaj, Advs for Reliance Jio.
Ms. Hetu Arora Sethi, ASC, GNCTD
with Mr. Arjun Basra, Advocate Jai
Prakash, ACP, IFSO Cyber Cell along
with Inspector Sanjeev Solanki,
Inspector Kusum , Inspector Suneel
Siddhu and SI Manzoor Alam.
(54) WITH
+ CS (COMM) 350/2020 & I.A. 7456/2020, 9624/2020, 9629/2020,
996/2021, 9204/2022, 16148/2022
GUJARAT COOPERATIVE MILK MARKETING FEDERATION
LTD & ANR. ..... Plaintiff
Through: Mr. Abhishek Singh and Mr. J. Amal
Anand, Mr. Elvin Joshy, Ms. Alisha
Sharma & Ms. Insha Mushtaq,
Advocates. (M:9910291290)
versus
AMUL-FRANCHISE.IN & ORS. ..... Defendant
Through: Mr. Anil Soni, CGSC with Mr. Rahul
Mourya, Adv. for UOI.
(M:9560238258)
Mr. Anurag Ahluwalia,, CGSC with
Mr. Abhigyan Siddhant, G.P. and Mr.
Danish Faraz Khan, Advocate for UOI.
(M:9811418995)
Mr. Neel Mason, Mr. Vihan Dang, and
Ms. Aditi Umapathy, Advocate
Mr. Alipak Banerjee & Ms. Shweta
Sahu and Advocates for D-26.
(M:9987115749)
Mr. Alipak Banerjee, Mr. Brijesh and
Ms. Shweta Shahu, Advocates for D-
27, 28 & 30.
Mr. Praveen Kumar Jain, and Ms.
Shalini Jha, Advocates for D-37.
(M:9871278525)
CS (COMM) 135/2022 & connected matters Page 22 of 26

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Signing Date:18.08.2023
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Mr. Ramesh Babu, Ms. Manisha Singh,
Ms. Jagriti Bharti, and Ms. Tanya
Chowdhary, Advocate for D-38 (M:
9971671294).
Ms. Ekta Choudhary, Ms. Anisha, Mr.
Divyank Dutt Dwivedi, Advocates.
Mr. Vihan Dang and Mr. Parva Khare
& Ms. Aditi Umapathy, Advs for D-52.
Ms. Hetu Arora Sethi, ASC, GNCTD
with Mr. Arjun Basra, Advocate Jai
Prakash, ACP, IFSO Cyber Cell along
with Inspector Sanjeev Solanki,
Inspector Kusum , Inspector Suneel
Siddhu and SI Manzoor Alam.
(55) WITH
+ CS (COMM) 228/2021 & I.As. 6441/2021, 11684/2021, 1412-
13/2022, 12160/2022, 12171/2022, 13443/2022, 14920/2022,
14923/2022, 17716-17/2022, 3237/2023

BAJAJ FINANCE LIMITED ..... Plaintiff
Through: Mr. Abhishek Singh, Mr. Jamal Anand,
Mr. Elvin Joshy, Ms. Insha Mushtaq
Ms. Alisha Sharma & Mr. Ujjwal.
versus
REGISTRANT OF WWW.BAJAJ-FINSERVE.ORG
& ORS. ..... Defendants
Through: Mr. Harish Vaidyanathan Shankar,
CGSC with Mr. Srish Kumar Mishra,
Mr. Sagar Mehlawat Alexander Mathai
Paikaday, Advocates (M: 9810788606).
Mr. Darpan Wadhwa, Sr. Advocate
with Mr. Alipak Banerjee & Ms.
Shweta Sahu and Advocates for D-
6,7,11,12,14,17 and 22.
Mr. Manish Paliwal, and Ms. Himanshi
Kaushik, Advocates for D-18.
(M:8448257585)
Mr. Akhil Sibal, Sr. Advocate with Mr.
CS (COMM) 135/2022 & connected matters Page 23 of 26

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Aditya Gupta, Ms. Aishwarya, Mr.
Sauhard Alung and Ms. Asvari Jain,
Advocates for D-19. (M:9910083144)
Mr. Rajshekhar Rao, Sr. Advocate with
Mr. Tine Abraham, Mr. Manasa
Sundaraman C., Ms. Kshipra Pyare and
Ms. Mansi Sood Trileyal, Advocates
for D-28. (M:9324328752)
Mr. Akshay Goel, Mr. Shivam Narang
& Mr. Lalit Kashyap, Advocates
Mr. Ashok Kumar, Advocate for D-31.
(M:9810011826).
Ms. Swati Aggarwal, Ms. Binsy Susan,
Mr. Aasish Samasi and Mr. Mohit
Singh, Advs. for GoDaddy.
Ms. Hetu Arora Sethi, ASC, GNCTD
with Mr. Arjun Basra, Advocate Jai
Prakash, ACP, IFSO Cyber Cell along
with Inspector Sanjeev Solanki,
Inspector Kusum, Inspector Suneel
Siddhu and SI Manzoor Alam.
CORAM:
JUSTICE PRATHIBA M. SINGH

Prathiba M. Singh (Oral)


1. This hearing has been done through hybrid mode.
2. These matters relate to domain names being registered by unknown
third parties infringing trademark right of various brand owners and
implementation of court orders by the Domain Name Registrars
( ‘DNR’ ). From time to time, various directions have been passed by this Court
in respect of blocking and locking of the infringing domain names, and
implementation of court orders by various DNRs which may or may not be
located in India.
CS (COMM) 135/2022 & connected matters Page 24 of 26

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3. Mr. Darpan Wadhwa, ld. Sr. Counsel appearing for GoDaddy has made
further submissions on the legal position qua steps that could be taken on the
in respect of DNRs who do not comply with the orders passed by this Court.
Ld. Counsels for the Plaintiffs have also addressed the Court on the same.
4. Insofar as Delhi Police Cyber Cell is concerned, let a final status report
in respect of all these cases be filed by Ms. Sethi, ld. ASC. Written
submissions in respect of the challenges faced by the Delhi Police while
dealing with illegalities committed on the internet such as in the present cases
shall also be filed by Ms. Sethi, ld. ASC.
th
6. List for further hearing of these cases on 27 September, 2023 at 2:30
pm.
CS(COMM) 176/2021
7. I.A. 14925/2022 is an application for exemption. Allowed, subject to
all just exceptions. Application is disposed of.
8. I.A. 14924/2022 is an application for condonation delay of two days in
filing compliance affidavit. For the reasons stated in the application, the delay
is condoned. The application is disposed of.
9. Ld. counsel appearing for Defendant No. 24 submits that he has been
served with the copy of the suit papers. He wishes to file written statement.
The same shall be done in terms of the timelines prescribed.
th
10. List before the Joint Registrar for completion of pleadings on 4
September, 2023.
th
11. List before the Court on 27 September, 2023.
CS(COMM) 20/2019 & CS(COMM) 193/2019
th
12. List both these matters for hearing on 25 August, 2023
CS(COMM) 297/2019 & CS(COMM) 317/2019
CS (COMM) 135/2022 & connected matters Page 25 of 26

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Signing Date:18.08.2023
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th
13. List both these matters for hearing on 28 August, 2023.
CS(COMM) 732/2019 & CS(COMM) 82/2020
st
14. List both these matters for hearing on 1 September 2023.
CS(COMM) 251/2020 & CS(COMM) 255/2020
th
15. List both these matters for hearing on 6 September, 2023.
CS(COMM) 373/2020, CS(COMM) 424/2020 & CS(COMM) 498/2020
th
16. List both these matters for hearing on 13 September, 2023.

CS(COMM) 95/2021, CS(COMM) 154/2021 & CS(COMM) 158/2022,
th
17. List both these matters for hearing on 18 September, 2023.


PRATHIBA M. SINGH
JUDGE
AUGUST 16, 2023
dj/kt
CS (COMM) 135/2022 & connected matters Page 26 of 26

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Signing Date:18.08.2023
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