SMITA RASTOGI vs. SUNIL KUMAR RASTOGI

Case Type: Transfer Petition Civil

Date of Judgment: 06-02-2008

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http://JUDIS.NIC.IN SUPREME COURT OF INDIA Page 1 of 1 CASE NO.: Transfer Petition (civil) 12 of 2001 PETITIONER: COAL INDIA LIMITED RESPONDENT: NEW SATGRAM ENGINEERING WORKS& ORS DATE OF JUDGMENT: 06/02/2008 BENCH: H.K. SEMA & MARKANDEY KATJU JUDGMENT: JUDGMENT O R D E R TRANSFER CASE(CIVIL) NO. 12 OF 2001 Heard learned counsel for the petitioner at length. In view of our order dated 2/9/1997 passed in Civil Appeal No.4999/1984 arising out of SLP(C) No.14974/1983, nothing survives in this petition. It is, accordingly, dismissed.