Full Judgment Text
http://JUDIS.NIC.IN SUPREME COURT OF INDIA Page 1 of 1
CASE NO.:
Transfer Petition (civil) 12 of 2001
PETITIONER:
COAL INDIA LIMITED
RESPONDENT:
NEW SATGRAM ENGINEERING WORKS& ORS
DATE OF JUDGMENT: 06/02/2008
BENCH:
H.K. SEMA & MARKANDEY KATJU
JUDGMENT:
JUDGMENT
O R D E R
TRANSFER CASE(CIVIL) NO. 12 OF 2001
Heard learned counsel for the petitioner at length. In view of our order dated
2/9/1997 passed in Civil Appeal No.4999/1984 arising out of SLP(C) No.14974/1983,
nothing survives in this petition. It is, accordingly, dismissed.