PREETI ALOK SINGH vs. ALOK ANIL SINGH

Case Type: Transfer Petition Criminal

Date of Judgment: 18-11-2021

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Full Judgment Text

IN THE SUPREME COURT OF INDIA CRIMINAL ORIGINAL JURISDICTION I.A. No. 129098/2021 IN TRANSFER PETITION (CRIMINAL) NO.65-66 OF 2021 PREETI ALOK SINGH Petitioner(s) VERSUS ALOK ANIL SINGH & ORS. Respondent(s) O R D E R I.A. No. 129098 of 2021 is an application seeking withdrawal of the above-mentioned Transfer Petitions, supported by an affidavit of the petitioner for the facts stated in the application. Accordingly, I.A. No. 129098 of 2021 is allowed and the Transfer Petitions stand dismissed as withdrawn. .................................J. [VIKRAM NATH] Signature Not Verified NEW DELHI; NOVEMBER 18, 2021 Digitally signed by Dr. Mukesh Nasa Date: 2021.11.22 19:16:18 IST Reason: