Full Judgment Text
IN THE SUPREME COURT OF INDIA
CRIMINAL ORIGINAL JURISDICTION
I.A. No. 129098/2021
IN
TRANSFER PETITION (CRIMINAL) NO.65-66 OF 2021
PREETI ALOK SINGH Petitioner(s)
VERSUS
ALOK ANIL SINGH & ORS. Respondent(s)
O R D E R
I.A. No. 129098 of 2021 is an application seeking withdrawal
of the above-mentioned Transfer Petitions, supported by an
affidavit of the petitioner for the facts stated in the
application.
Accordingly, I.A. No. 129098 of 2021 is allowed and the
Transfer Petitions stand dismissed as withdrawn.
.................................J.
[VIKRAM NATH]
Signature Not Verified
NEW DELHI;
NOVEMBER 18, 2021
Digitally signed by Dr.
Mukesh Nasa
Date: 2021.11.22
19:16:18 IST
Reason: