Full Judgment Text
IN THE SUPREME COURT OF INDIA
CIVIL ORIGINAL JURISDICTION
TRANSFER PETITION (C) NOS. 1175-1177 OF 2008
STATE OF U.P. & ANR. ..... PETITIONERS
VERSUS
GOMTI NAGAR JAN KALYANI MAHA SAMITI ETC. ..... RESPONDENTS
O R D E R
These are transfer petitions filed by the State
of U.P. seeking transfer of Writ Petition Nos.
6681(M/B) of 2008, 8155(M/B) of 2008 and 9147(M/B) of
2008 pending before the High Court of Judicature at
Allahabad, Lucknow Bench, Lucknow to this Court.
However, the learned Additional Advocate General
for the State submits that the transfer petitions be
dismissed as not pressed.
Ordered accordingly.
..................J
[HARJIT SINGH BEDI]
..................J
[C.K. PRASASD]
NEW DELHI
JULY 26, 2010.