Full Judgment Text
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* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS (OS) 27/2019
SWAMI RAMDEV & ANR. ..... Plaintiffs
Through: Mr. Darpan Wadhwa, Sr. Advocate
with Mr. Simranjeet Singh, Mr.
Rohan Ahuja, Ms. Sonali Dhir, Mr.
Aadhar Nautiyal, and Ms. Cauveri
Birbal, Advocates (M: 9205109664).
versus
FACEBOOK, INC. & ORS. ..... Defendants
Through: Mr. Parag P. Tripathi, Sr. Advocate
with Ms. Richa Srivastava, Mr. Shijo
George, Ms. Nayanntara Narayan
and Mr. Dhruv Bhatnagar, Advs.for
D-1 (M: 9810323014).
CORAM:
JUSTICE PRATHIBA M. SINGH
O R D E R
% 23.10.2019
I.A. 855/2019 under Order XXXIX Rules 1 & 2 CPC has been
disposed off today by a detailed order. A request has been made by Mr.
Tripathi, ld. Senior Advocate for suspending the injunction insofar as the
direction at serial no.(i) in paragraph 96 is concerned. There is no ground for
suspension of the order and the request is declined.
It is further pointed that the name of Mr.Tejas Karia, Advocate for
Facebook Inc., is missing in the order pronounced today. Let the appearance
be corrected and corrigendum be uploaded.
th
List the suit before the Roster Bench on 29 November, 2019.
PRATHIBA M. SINGH, J.
OCTOBER 23, 2019/ dk
CORRIGENDUM
“* IN THE HIGH COURT OF DELHI AT NEW DELHI
th
Reserved on : 29 May, 2019
rd
Date of decision : 23 October, 2019
+ CS (OS) 27/2019
SWAMI RAMDEV & ANR. …...Plaintiffs
Through: Mr. Darpan Wadhwa, Sr. Advocate
with Mr. Simranjeet Singh, Mr.
Rohan Ahuja, Ms. Sonali Dhir, Mr.
Aadhar Nautiyal and Ms. Cauveri
Birbal, Advocates (M: 9205109664).
versus
FACEBOOK, INC. & ORS. .... Defendants
Through: Mr. Parag P. Tripathi, Sr. Advocate
with Mr. Tejas Karia, Ms. Richa
Srivastava, Mr. Aditya Nayar, Ms.
Mishika Bajpai & Ms. Nayantara
Narayan, Advocates, for D-1.
Mr. Arvind Nigam, Sr. Advocate with
Mr. Mehtaab Singh, Mr. Prathishth
Kaushal, Ms. Shruttima Ehersa & Ms.
Sakshi Jhalani, Advocates for D-2&3
(M-8814048526)
Mr. Sanjeev Sindhwani, Sr. Advocate
with Mr. Deepak Gogia & Mr. Jithin
M. George, Advocates for D-5 (M-
9971766556)
CORAM:
JUSTICE PRATHIBA M. SINGH
JUDGMENT
Prathiba M. Singh, J.
I.A. 855/2019
1. The Plaintiffs – Swami Ramdev and Patanjali Ayurved Ltd. have filed
the present suit against the Defendants- Facebook Inc., (Defendant No. 1)