Full Judgment Text
IN THE SUPREME COURT OF INDIA
CRIMINAL APPELLATE JURISDICTION
CRIMINAL APPEAL NO. 919 OF 2009
OM PRAKASH @PRAKASH ..... APPELLANT
VERSUS
STATE (NCT OF DELHI)
TR. HOME SEC. ..... RESPONDENT
O R D E R
Photocopy of death certificate pertaining to the
appellant has been produced before us by Mr. Rahul
Kaushik, learned counsel for the State of Delhi who
states that he has received the same from the concerned
Police Officer viz., Mr. Dhiren Sharma, Inspector in
Nangloi Police Station. Certificate produced in Court
may be kept on record.
The appeal is, accordingly, disposed of as
having abated.
..................J
[HARJIT SINGH BEDI]
..................J
[GYAN SUDHA MISRA]
NEW DELHI
AUGUST 10, 2011.