Full Judgment Text
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
I.A. No. 47584/2021
IN
CIVIL APPEAL NO.6352 OF 2012
M/S DSM NUTRITIONAL PRODUCTS LTD. Petitioner
VERSUS
UNION OF INDIA & ORS Respondents
O R D E R
Learned Counsel Ms. Praveena Gautam submitted that the issues
raised in this appeal do not call for any further consideration as
they have become academic in nature and hence an application has
been filed seeking withdrawal of the appeal.
Submission of the learned counsel for the appellant is placed
on record.
The appeal is dismissed as withdrawn.
Application is accordingly, disposed of.
.....................J.
(B.V.NAGARATHNA)
New Delhi
October 20, 2021
Signature Not Verified
Digitally signed by
Indu Marwah
Date: 2021.10.23
11:43:19 IST
Reason: