Full Judgment Text
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CASE NO.:
Transfer Case (civil) 6-7 of 2004
PETITIONER:
R. Gandhi
RESPONDENT:
Union of India & Ors.
DATE OF JUDGMENT: 20/01/2005
BENCH:
C.J.I,G.P. MATHUR & P.K. BALASUBRAMANYAN
JUDGMENT:
JUDGEMENT
O R D E R
Though, pursuant to the order of transfer made in Transfer Petition
(Civil) Nos. 737-738 of 2003, the records of these cases are received in this
Court, the requirements of Order XXXVIA Rule 5 of the Supreme Court
Rules have not yet been complied with and the requisite paper books
produced. We think that it will be proper to consider these cases after the
procedural requirements are met. These cases will, therefore, be listed for
hearing later, after they are ripe for hearing.