Full Judgment Text
IN THE SUPREME COURT OF INDIA
CRIMINAL APPELLATE JURISDICTION
CRIMINAL APPEAL NO. 714 OF 2010
[arising out of SLP(CRL.) No. 4104 of 2009]
PRASHANT KUMAR ..... APPELLANT
VERSUS
STATE OF BIHAR & ANR. ..... RESPONDENTS
O R D E R
Leave granted.
Heard the learned counsel for the parties.
Having regard to the facts of the case, the
st
order dated 1 June, 2009 is made absolute.
The appeal stands accordingly disposed of.
..................J
[J.M. PANCHAL
..................J
[DR. B.S. CHAUHAN]
NEW DELHI
APRIL 01, 2010.