PRASHANT KUMAR vs. STATE OF BIHAR

Case Type: Criminal Appeal

Date of Judgment: 01-04-2010

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Full Judgment Text

IN THE SUPREME COURT OF INDIA CRIMINAL APPELLATE JURISDICTION CRIMINAL APPEAL NO. 714 OF 2010 [arising out of SLP(CRL.) No. 4104 of 2009] PRASHANT KUMAR ..... APPELLANT VERSUS STATE OF BIHAR & ANR. ..... RESPONDENTS O R D E R Leave granted. Heard the learned counsel for the parties. Having regard to the facts of the case, the st order dated 1 June, 2009 is made absolute. The appeal stands accordingly disposed of. ..................J [J.M. PANCHAL ..................J [DR. B.S. CHAUHAN] NEW DELHI APRIL 01, 2010.