Full Judgment Text
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
CIVIL APPEAL NO.3867 OF 2001
RAJENDER SINGH ....APPELLANT
VERSUS
VIJAY PAL @ JAI PAL & ORS. ....RESPONDENTS
O R D E R
th
Perused office report dated 8 May, 2009 and the letter of the lower
court seeking extension of time for final disposal of the suit No.353/02. Time to
complete the hearing and dispose of the suit finally is extended by six months.
..........................J.
(TARUN CHATTERJEE)
..........................J.
(H.L. DATTU)
NEW DELHI,
MAY 13, 2009.