RAJENDER SINGH vs. VIJAY PAL @ JAI PAL .

Case Type: Civil Appeal

Date of Judgment: 13-05-2009

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Full Judgment Text

IN THE SUPREME COURT OF INDIA CIVIL APPELLATE JURISDICTION CIVIL APPEAL NO.3867 OF 2001 RAJENDER SINGH ....APPELLANT VERSUS VIJAY PAL @ JAI PAL & ORS. ....RESPONDENTS O R D E R th Perused office report dated 8 May, 2009 and the letter of the lower court seeking extension of time for final disposal of the suit No.353/02. Time to complete the hearing and dispose of the suit finally is extended by six months. ..........................J. (TARUN CHATTERJEE) ..........................J. (H.L. DATTU) NEW DELHI, MAY 13, 2009.