Full Judgment Text
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
INTERLOCUTORY APPLICATION NO.2 OF 2008
IN
REVIEW PETITION (C) NO.503 OF 2007
IN
SPECIAL LEAVE PETITION (C) NO.623 OF 2007
UNION OF INDIA ....APPLICANT/
PETITIONER
VERSUS
RAM BIPAT & ORS. ....RESPONDENTS
O R D E R
Interlocutory application no.2/2008, filed by the Union of India, praying for
recall of order dated 2.8.2007 of this Court passed in the Review Petition (Civil)
No.503/2007, is dismissed.
.....................J.
(TARUN CHATTERJEE)
.....................J.
(H.L. DATTU)
NEW DELHI,
JANUARY 12, 2009.