Full Judgment Text
- 1 -
NC: 2026:KHC:4390
WP No. 13939 of 2018
HC-KAR
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
TH
DATED THIS THE 27 DAY OF JANUARY, 2026
BEFORE
THE HON'BLE MR. JUSTICE SURAJ GOVINDARAJ
WRIT PETITION NO.13939 OF 2018 (LB-BMP)
BETWEEN:
SMT. KAVITHA
W/O LATE SHIVANNA R
AGED ABOUT 40 YEARS,
RESIDING AT NO.43/1,
(PID NO.63-95-43),
ST
1 MAIN ROAD,
SUDDAGUNTE PALYA
BANGALORE-560 029.
…PETITIONER
(BY SRI. PRASANNA KUMAR, ADVOCATE)
AND:
1. THE COMMISSIONER BBMP
BRUHAT BENGALURU MAHANAGARA PALIKE,
BBMP HEAD OFFICE, HUDSON CIRCLE,
BANGALORE – 560 002.
2. THE ASSISTANT EXECUTIVE ENGINEER
BTM LAYOUT SUB-DIVISION,
BRUHATH BENGALURU MAHANAGARA PALIKE,
TH ST
16 MAIN ROAD, BTM 1 STAGE,
BANGALORE – 560 029.
…RESPONDENTS
(BY SRI. PAWAN KUMAR, ADVOCATE FOR R1 & R2)
THIS W.P IS FILED UNDER ARTICLES 226 AND 227 OF
THE CONSTITUTION OF INDIA PRAYING TO SET ASIDE THE
IMPUGNED ORDER DTD 12.7.2017 PASSED BY THE
Digitally signed
by PAVITHRA
B
Location: HIGH
COURT OF
KARNATAKA
- 2 -
NC: 2026:KHC:4390
WP No. 13939 of 2018
HC-KAR
KARNATAKA APPELLATE TRIBUNAL IN APPEAL NO.1168/2013
VIDE ANNEXURE-A AND DIRECTION DEEMED FIT TO BE
PASSED IN FAVOUR OF THE PETITIONER BY EITHER ALLOWING
THE APPEAL AND RESULTANTLY QUASHING THE IMPUGNED
CONFIRMATION ORDER DTD 023.10.2013 VIDE ANNEXURE-B
PASSED UNDER SEC.321[3] OF KMC ACT 1976 BY THE R-2
AUTHORITY VIDE ANNEXURE-B TO THE PETITION OR
REMANDING THE MATTER TO THE TRIBUNAL FOR FRESH
CONSIDERATIONS IN ACCORDANCE WITH THE LAW.
THIS PETITION, COMING ON FOR DISMISSAL, THIS DAY,
ORDER WAS MADE THEREIN AS UNDER:
CORAM: HON'BLE MR. JUSTICE SURAJ GOVINDARAJ
ORAL ORDER
1. Despite the order dated 07.01.2026, none appears for the
petitioner today also.
2. Perusal of the order sheet indicates that none has been
appearing for the petitioner on earlier occasions. It
appears that the petitioner is not interested in
prosecuting the matter.
3. Hence, petition is dismissed for non-prosecution .
Sd/-
(SURAJ GOVINDARAJ)
JUDGE
PB
List No.: 1 Sl No.: 1
NC: 2026:KHC:4390
WP No. 13939 of 2018
HC-KAR
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
TH
DATED THIS THE 27 DAY OF JANUARY, 2026
BEFORE
THE HON'BLE MR. JUSTICE SURAJ GOVINDARAJ
WRIT PETITION NO.13939 OF 2018 (LB-BMP)
BETWEEN:
SMT. KAVITHA
W/O LATE SHIVANNA R
AGED ABOUT 40 YEARS,
RESIDING AT NO.43/1,
(PID NO.63-95-43),
ST
1 MAIN ROAD,
SUDDAGUNTE PALYA
BANGALORE-560 029.
…PETITIONER
(BY SRI. PRASANNA KUMAR, ADVOCATE)
AND:
1. THE COMMISSIONER BBMP
BRUHAT BENGALURU MAHANAGARA PALIKE,
BBMP HEAD OFFICE, HUDSON CIRCLE,
BANGALORE – 560 002.
2. THE ASSISTANT EXECUTIVE ENGINEER
BTM LAYOUT SUB-DIVISION,
BRUHATH BENGALURU MAHANAGARA PALIKE,
TH ST
16 MAIN ROAD, BTM 1 STAGE,
BANGALORE – 560 029.
…RESPONDENTS
(BY SRI. PAWAN KUMAR, ADVOCATE FOR R1 & R2)
THIS W.P IS FILED UNDER ARTICLES 226 AND 227 OF
THE CONSTITUTION OF INDIA PRAYING TO SET ASIDE THE
IMPUGNED ORDER DTD 12.7.2017 PASSED BY THE
Digitally signed
by PAVITHRA
B
Location: HIGH
COURT OF
KARNATAKA
- 2 -
NC: 2026:KHC:4390
WP No. 13939 of 2018
HC-KAR
KARNATAKA APPELLATE TRIBUNAL IN APPEAL NO.1168/2013
VIDE ANNEXURE-A AND DIRECTION DEEMED FIT TO BE
PASSED IN FAVOUR OF THE PETITIONER BY EITHER ALLOWING
THE APPEAL AND RESULTANTLY QUASHING THE IMPUGNED
CONFIRMATION ORDER DTD 023.10.2013 VIDE ANNEXURE-B
PASSED UNDER SEC.321[3] OF KMC ACT 1976 BY THE R-2
AUTHORITY VIDE ANNEXURE-B TO THE PETITION OR
REMANDING THE MATTER TO THE TRIBUNAL FOR FRESH
CONSIDERATIONS IN ACCORDANCE WITH THE LAW.
THIS PETITION, COMING ON FOR DISMISSAL, THIS DAY,
ORDER WAS MADE THEREIN AS UNDER:
CORAM: HON'BLE MR. JUSTICE SURAJ GOVINDARAJ
ORAL ORDER
1. Despite the order dated 07.01.2026, none appears for the
petitioner today also.
2. Perusal of the order sheet indicates that none has been
appearing for the petitioner on earlier occasions. It
appears that the petitioner is not interested in
prosecuting the matter.
3. Hence, petition is dismissed for non-prosecution .
Sd/-
(SURAJ GOVINDARAJ)
JUDGE
PB
List No.: 1 Sl No.: 1