Full Judgment Text
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PETITIONER:
YASAR SHAFI & ORS. ETC.NILOFAR SHAD AND ORS.
Vs.
RESPONDENT:
STAT OF J & K
DATE OF JUDGMENT: 11/09/1996
BENCH:
A.M. AHMADI, N.P. SINGH, B.N. KIRPAL
ACT:
HEADNOTE:
JUDGMENT:
J U D G M E N T
N.P.SINGH,J
Leave granted.
Civil Appeals are disposed of in terms of the judgment
of this Court in the case of Shri Chander Chinar Bada Akhara
Udasin society and ors. vs. The State of J & K and ors. (
Civil Appeal Nos. 11915-17 of 1996 @ SLP (C) Nos. 7924-7926
of 1996) delivered today.