YASAR SAFI AND ORS. ETC. vs. STATE OF J&K AND ORS. ETC.

Case Type: Civil Appeal

Date of Judgment: 11-09-1996

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Full Judgment Text

http://JUDIS.NIC.IN SUPREME COURT OF INDIA Page 1 of 1 PETITIONER: YASAR SHAFI & ORS. ETC.NILOFAR SHAD AND ORS. Vs. RESPONDENT: STAT OF J & K DATE OF JUDGMENT: 11/09/1996 BENCH: A.M. AHMADI, N.P. SINGH, B.N. KIRPAL ACT: HEADNOTE: JUDGMENT: J U D G M E N T N.P.SINGH,J Leave granted. Civil Appeals are disposed of in terms of the judgment of this Court in the case of Shri Chander Chinar Bada Akhara Udasin society and ors. vs. The State of J & K and ors. ( Civil Appeal Nos. 11915-17 of 1996 @ SLP (C) Nos. 7924-7926 of 1996) delivered today.