H.V. JAVA RAM vs. INDUSTRIAL CREDIT AND INVESTMENT CORPORATION OF INDIA LTD.

Case Type: Not Found

Date of Judgment: 15-12-1999

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Full Judgment Text

http://JUDIS.NIC.IN SUPREME COURT OF INDIA Page 1 of 1 PETITIONER: JOSE Vs. RESPONDENT: ALICE & ANR. DATE OF JUDGMENT: 18/09/1996 BENCH: MAJMUDAR S.B. (J) BENCH: MAJMUDAR S.B. (J) SINGH N.P. (J) SINGH N.P. (J) ACT: HEADNOTE: JUDGMENT: O R D E R In view of the order passed in C.A. No. 8782/94 the appeal is dismissed.