REPORTABLE
| | | IN THE SUPREME COURT OF INDIA | |
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| | | CIVIL ORIGINAL JURISDICTION | |
| | | CONTEMPT PETITION (C ) NO(s). 1721 OF 2017 | | | | |
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| | | | | | | IN |
| | | | CIVIL APPEAL NO(s). 5140 OF 2019 | | | |
| ( | @ SPECIAL LEAVE PETITION(C ) NO(s). 5449 OF 2015) | | | | | |
| SUNDAR GUPTA & ORS. | | | | | | | ….Petitioner(s) |
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| SUNIL VASUDEVA & ORS | | | | | .…Respondent(s)/ | |
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| | | | Alleged Contemnor(s) | | |
RASTOGI, J.
| 1. | | In view of the order passed by us in Civil Appeal arising out |
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| of SLP(C ) No. 5449 of 2015 dated 2 | nd | July, 2019, contempt |
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petition has become infructuous and is accordingly dismissed.
| 2. | | Pending application(s), if any, also stand disposed of. |
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| | | | | | | | |
| | | | | | | ………………………………..J. | |
| | | | | | | (A.M. KHANWILKAR) | |
| ture | Not Verified | | | | | | | ………………………………..J. |
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| lly s<br>AL A<br>201<br>:57<br>on: | igned by<br>NAND<br>9.07.02 | | | | | | | (AJAY RASTOGI) |
| IS | | | | | | | |
| JULY 02, 2019 | | | | | | | |
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