Full Judgment Text
CORRECTED COPY
IN THE SUPREME COURT OF INDIA
CRIMINAL ORIGINAL JURISDICTION
TRANSFER PETITION (CRL.) NO. 134 OF 2008
MAJOR S.K. HARI ..... APPELLANT
VERSUS
RADHIKA NARAYANA ..... RESPONDENT
O R D E R
Learned counsel for the petitioner prays that the
transfer petition be dismissed as withdrawn.
Ordered, as prayed for.
........................J
[HARJIT SINGH BEDI]
........................J
[CHANDRAMAULI KR. PRASAD]
NEW DELHI
SEPTEMBER 10, 2010.