Full Judgment Text
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NC: 2026:KHC:107
WP No. 37061 of 2025
HC-KAR
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
TH
DATED THIS THE 5 DAY OF JANUARY, 2026
BEFORE
THE HON'BLE MR. JUSTICE S.R.KRISHNA KUMAR
WRIT PETITION NO. 37061 OF 2025 (GM-CPC)
BETWEEN:
SMT. C SARASWATHI
W/O SRI.C.RUDRESH
AGED ABOUT 35 YEARS
RESIDING AT NMO.20/20,
ST
1 CROSS, NEAR SONETHRA GARMENTS,
MALAGALA VILLAGE,
NAGARABHAVI IIND STAGE,
BENGALURU – 560 091.
…PETITIONER
(BY SRI. PRAKASHA M.,ADVOCATE)
AND:
1. SRI RAMU M
S/O MARAPPA
AGED ABOUT 53 YEARS,
ST
R/AT NO.50/50, 1 MAIN ROAD,
MALAGALA,
BENGALURU-560 091.
2. SMT. GANGAMMA
W/O LATE DASAPPA
AGED ABOUT 85 YEARS,
TH
RESIDING AT: NO.120, 5 CROSS,
ST
1 BLOCK, JAYANAGAR,
BENGALURU-560 011.
3. SMT.GANGALAKSHMMA
W/O MUNISWAMY
AGED ABOUT 60 YEARS
TH
RESIDING AT: NO.120, 5 CROSS,
ST
1 BLOCK, JAYANAGAR,
BENGALURU-560 011.
Digitally signed
by CHANDANA
B M
Location: High
Court of
Karnataka
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NC: 2026:KHC:107
WP No. 37061 of 2025
HC-KAR
4. SMT.YELLAMMA
W/O PUTTASWAMY
AGED ABOUT 56 YEARS,
TH
R/AT NO.53, 7 MAIN ROAD,
SUBRAMANYAPURA,
UTTARAHALLI, NEAR MARTHAS HOSPITAL
BENGALURU – 560 061.
…RESPONDENTS
THIS W.P IS FILED UNDER ARTICLE 227 OF THE CONSTITUITON
OF INDIA PRAYING TO DIRECTING THE TRIAL COURT TO DISPOSE OFF
THE APPLICATION FILED BY THE PETITIONER UNDER ORDER VII RULE
11 (A) AND (d) OF CODE OF CIVIL PROCEDURE WHICH IS IA NO. 5 IN OS
NO. 1744/2022 ON THE FILE OF HONORABLE LV ADDL. CITY CIVIL AND
SESSIONS JUDGE (CCH-56) AT BENGALURU.
THIS PETITION, COMING ON FOR PRELIMINARY HEARING, THIS
DAY, ORDER WAS MADE THEREIN AS UNDER:
CORAM: HON'BLE MR. JUSTICE S.R.KRISHNA KUMAR
ORAL ORDER
In this petition, the limited prayer of the petitioners is for a
direction to the Trial Court to dispose of the suit in
O.S.No.1744/2022 as expeditiously as possible within a stipulated
time frame. Accordingly, the Trial Court is directed to dispose of the
suit in accordance with law as expeditiously as possible.
2. The parties are directed to co-operate with the Trial
Court for expeditious disposal of the suit.
Sd/-
(S.R.KRISHNA KUMAR)
JUDGE
MDS; List No.: 1 Sl No.: 40