Full Judgment Text
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
MISCELLANEOUS APPLICATION NO.433/2022
(Application for substitution of Lrs. Of deceased appellant)
IN
CIVIL APPEAL NO.2275/2019
WITH
INTERLOCUTORY APPLICATION NO.22552 OF 2022
(Application for correction in judgment dated 17.12.2021
PANI RAM (deceased) thr. Lrs. Applicant(s)/
Appellant
VERSUS
UNION OF INDIA & ORS. Respondent(s)
O R D E R
Application for substitution of Lrs. of
deceased appellant is allowed. Cause title be amended
accordingly.
Application for replacing the name of the
advocate Mr. Siddhartha Iyer to Mr. Lalit Kumar in para-
9 of the judgment dated 17.12.2021 passed in the above
appeal is allowed.
Miscellaneous Application and Interlocutory
application(s) stand allowed accordingly.
....................J
(L. NAGESWARA RAO)
Signature Not Verified
Digitally signed by
Anita Malhotra
Date: 2022.03.11
10:21:39 IST
Reason:
....................J
(B.R. GAVAI)
NEW DELHI;
th
7 March, 2022.