MR. RAJEEV NOHWAR vs. CHIEF CONTROLLING REVENUE AUTHORITY MAHARASHTRA STATE PUNE

Case Type: Miscellaneous Application

Date of Judgment: 18-11-2021

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Full Judgment Text

Reportable IN THE SUPREME COURT OF INDIA CIVIL APPELLATE JURISDICTION Miscellaneous Application No 1770 of 2021 in Civil Appeal No 5970 of 2021 Mr. Rajeev Nohwar .... Appellant(s) Versus Chief Controlling Revenue Authority Maharashtra State, Pune & Ors ....Respondent(s) O R D E R 1 In paragraph 32 of the judgment of this Court dated 24 September 2021, the expression “Collector of Stamps, Mumbai” shall stand substituted by the expression “Collector of Stamps, Pune, Rural. The order shall stand corrected accordingly. 2 The Miscellaneous Application is accordingly disposed of. …………...…...….......………………........J. [Dr Dhananjaya Y Chandrachud] …..…..…....…........……………….…........J. [A S Bopanna] Signature Not Verified New Delhi; November 18, 2021 -S- Digitally signed by Sanjay Kumar Date: 2021.11.22 17:50:21 IST Reason: ITEM NO.6 Court 4 (Video Conferencing) SECTION III S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS Miscellaneous Application No. 1770/2021 in C.A. No. 5970/2021 MR. RAJEEV NOHWAR Petitioner(s) VERSUS CHIEF CONTROLLING REVENUE AUTHORITY MAHARASHTRA STATE PUNE & ORS. Respondent(s) (FOR ADMISSION and IA No.138855/2021-CLARIFICATION/DIRECTION) Date : 18-11-2021 This application was called on for hearing today. CORAM : HON'BLE DR. JUSTICE D.Y. CHANDRACHUD HON'BLE MR. JUSTICE A.S. BOPANNA For Petitioner(s) Mr. Varun Singh, Adv. Mr. Gaurav Nair, Adv. Ms. Pranati Bhatnagar , Adv. Mr. Varun Singh, AOR For Respondent(s) Mr. Aaditya A. Pande, Adv. Mr. Rahul Chitnis, Adv. Mr. Sachin Patil, AOR. Mr. Geo Joseph, Adv. UPON hearing the counsel the Court made the following O R D E R 1 In paragraph 32 of the judgment of this Court dated 24 September 2021, the expression “Collector of Stamps, Mumbai” shall stand substituted by the expression “Collector of Stamps, Pune, Rural. The order shall stand corrected accordingly. 2 The Miscellaneous Application is disposed of in terms of the signed reportable order. (SANJAY KUMAR-I) (SAROJ KUMARI GAUR) AR-CUM-PS COURT MASTER (Signed reportable order is placed on the file)