Full Judgment Text
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
CIVIL APPEAL NO. 7493 OF 2004
UNITED INDIA INSURANCE CO. LTD. ..... APPELLANT
VERSUS
M/S RIGA SUGAR CO. LTD. ..... RESPONDENT
O R D E R
Heard the learned counsel for the parties.
We find no merit in this appeal which is,
accordingly, dismissed. As a result, the bank
guarantee/security shall stand discharged.
No costs.
...................J
[MARKANDEY KATJU]
...................J
[ASOK KUMAR GANGULY]
NEW DELHI
OCTOBER 27, 2009.