UNITED INDIA INSURANCE CO. LTD. vs. M/S. RIGA SUGAR CO. LTD.

Case Type: Civil Appeal

Date of Judgment: 27-10-2009

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Full Judgment Text

IN THE SUPREME COURT OF INDIA CIVIL APPELLATE JURISDICTION CIVIL APPEAL NO. 7493 OF 2004 UNITED INDIA INSURANCE CO. LTD. ..... APPELLANT VERSUS M/S RIGA SUGAR CO. LTD. ..... RESPONDENT O R D E R Heard the learned counsel for the parties. We find no merit in this appeal which is, accordingly, dismissed. As a result, the bank guarantee/security shall stand discharged. No costs. ...................J [MARKANDEY KATJU] ...................J [ASOK KUMAR GANGULY] NEW DELHI OCTOBER 27, 2009.