SRI. SIDDALINGASWAMIGALU MATADHIPATHI OF VIRUPAKSHA WODEYAR MUTT vs. THE ADMINISTRATOR

Case Type: N/A

Date of Judgment: 16-04-2026

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Full Judgment Text


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NC: 2026:KHC:21052
WP No. 13539 of 2022

HC-KAR


IN THE HIGH COURT OF KARNATAKA AT BENGALURU



TH
DATED THIS THE 16 DAY OF APRIL, 2026

BEFORE

THE HON'BLE MR. JUSTICE M.I.ARUN

WRIT PETITION NO. 13539 OF 2022 (LB-BMP)

BETWEEN:

1. SRI. SIDDALINGASWAMIGALU
MATADHIPATHI OF
VIRUPAKSHA WODEYAR MUTT
AT BYRAMANGALA
RAMANAGARA TALUK

ALSO BRANCH MUTT
THOTADA DEVERA MUTT AND
NARAGUNDA DEVARA MUTT
SITUATED AT NO.1 TENGINA MARADA MATADA LANE
COTTONPET, WARD NO.120
BENGALURU-560053.

REP BY HIS GPA HOLDER
SRI N RENUKA @ RENUKAPPA
S/O LATE NANJAPPA
AGED ABOUT 61 YEARS
TH
R/AT NO.2 K V LANE 5 CROSS
COTTON PET, BENGALURU-560053.
…PETITIONER












Digitally
signed by
GEETHA P G
Location:
HIGH
COURT OF
KARNATAKA

(BY SRI. LEELADHAR H P.,ADVOCATE)
AND:

1. THE ADMINISTRATOR
BRUHAT BENGALURU MAHANAGARA PALIKE
N R ROAD, BANGALORE-560001.

2. THE COMMISSIONER
BRUHAT BENGALURU MAHANAGARA PALIKE

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NC: 2026:KHC:21052
WP No. 13539 of 2022

HC-KAR


N R ROAD, BANGALORE-560001.

3. THE DEPUTY INSPECTOR GENERAL OF POLICE
BENGALURU METROPOLITAN TASK FORCE
BRUHAT BENGALURU MAHANAGARA PALIKE
N R ROAD, BANGALORE-560001.

4. ASSISTANT EXECUTIVE ENGINEER
COTTONPET SUB-DIVISION
WARD NO.120
BRUHAT BENGALURU MAHANAGARA PALIKE

5. SRI SATISH KUMAR MUTT UMAPATHI
S/O LATE M N UMAPATHI
AGED ABOUT 45 YEARS
CLAIMING TO BE THE MANAGING TRUSTEE
NO.01 NARAGUNDA DEVARA MUTT
THENGINA MARADA MATADA LANE
NO.50 THOTADA DEVARA MUTT
COTTONPET, BANGALORE-560053.

6.
SMT PARVATHAMMA
W/O CHANDRASHEKHARIAH
AGED ABOUT 63 YEARS
CLAIMS TO BE R/AT
NARAGUNDA DEVARA MUTT ROAD
COTTONPET, BANGALORE-560053.

…RESPONDENTS
(BY SRI. SATYANAND B S.,ADVOCATE FOR R1 TO R4)
THIS WP IS FILED UNDER ARTICLES 226 & 227 OF THE
CONSTITUTION OF INDIA PRAYING TO ISSUE WRIT OF
MANDAMUS OR ORDER OR DIRECTION IN THE FORM OF A
WRIT DIRECTING THE RESPONDENTS NO.1 TO 4 TO
IMPLEMENT THE ORDERS OF THIS HON'BLE COURT IN
W.P.NO.4444/2021 DT.8.4.2021 UNDER ANNEXURE-F AND
ETC.,

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NC: 2026:KHC:21052
WP No. 13539 of 2022

HC-KAR


THIS PETITION, COMING ON FOR ORDERS, THIS DAY,
ORDER WAS MADE THEREIN AS UNDER:

CORAM: HON'BLE MR. JUSTICE M.I.ARUN

ORAL ORDER

Learned counsel for the petitioner has filed a memo dated
16.04.2026 seeking withdrawal of the writ petition.

The memo is taken on record. The writ petition is
dismissed
accordingly as withdrawn.



Sd/-
(M.I.ARUN)
JUDGE





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