Full Judgment Text
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CASE NO.:
Appeal (civil) 5831 of 2006
PETITIONER:
M.MUZAMIL & ORS.
RESPONDENT:
STATE OF T.N. & ORS.
DATE OF JUDGMENT: 08/02/2008
BENCH:
S.H. KAPADIA & B. SUDERSHAN REDDY
JUDGMENT:
JUDGMENT
O R D E R
WITH
CIVIL APPEAL NOS. 5832, 5833 AND 5834 OF 2006
Having heard learned counsel on both sides we dispose of these appeals in terms
of our order dated 28.11.2007 in C.A.No. 1177 of 2006 etc. in the case of Tamil
Nadu Omni Bus Owners Association vs. State of Tamil Nadu and Another.