STATE OF M.P vs. BHARAT

Case Type: Criminal Appeal

Date of Judgment: 16-01-2009

Preview image for STATE OF M.P vs. BHARAT

Full Judgment Text

                                                                    ! " #      $ %    &  #   ’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