NASEEMA KHAN vs. RAHUL SINGH

Case Type: Transfer Petition Civil

Date of Judgment: 25-02-2022

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Full Judgment Text

IN THE SUPREME COURT OF INDIA CIVIL ORIGINAL JURISDICTION Transfer Petition(s)(Civil) No. 289/2019 NASEEMA KHAN Petitioner VERSUS RAHUL SINGH Respondent O R D E R Learned counsel appearing for the petitioner states that he has instructions to withdraw the Transfer Petition. Accordingly, the Transfer Petition is dismissed as withdrawn. .................................J. [ABHAY S. OKA] NEW DELHI; February 25,2022 Signature Not Verified Digitally signed by Jatinder Kaur Date: 2022.02.28 17:09:27 IST Reason: