Full Judgment Text
IN THE SUPREME COURT OF INDIA
CIVIL ORIGINAL JURISDICTION
Transfer Petition(s)(Civil) No. 289/2019
NASEEMA KHAN Petitioner
VERSUS
RAHUL SINGH Respondent
O R D E R
Learned counsel appearing for the petitioner states that he
has instructions to withdraw the Transfer Petition.
Accordingly, the Transfer Petition is dismissed as withdrawn.
.................................J.
[ABHAY S. OKA]
NEW DELHI;
February 25,2022
Signature Not Verified
Digitally signed by
Jatinder Kaur
Date: 2022.02.28
17:09:27 IST
Reason: