Full Judgment Text
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* IN THE HIGH COURT OF DELHI AT NEW DELHI
Decided on: 07.01.2015
+ ITA 582/2008
THE COMMISSIONER OF INCOME TAX XIII
..... Appellant
Through Mr. Ruchir Bhatia, Mr. Rohit Madan
and Ms. Suruchi Aggarwal, Advs.
versus
RADHEY SHYAM BANSAL
..... Respondent
Through Mr. Salil Kapoor, Mr. Vikas Jain and
Mr. Sanat Kapoor, Advs.
CORAM:
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
HON'BLE MR. JUSTICE R.K.GAUBA
MR. JUSTICE S. RAVINDRA BHAT (OPEN COURT)
%
For detailed judgment, the decision dated 07.01.2015 in ITA
No.578/2008 may be referred to.
S. RAVINDRA BHAT
(JUDGE)
R.K.GAUBA
(JUDGE)
JANUARY 07, 2015
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