Full Judgment Text
REPORTABLE
IN THE SUPREME COURT OF INDIA
CIVIL ORIGINAL JURISDICTION
CONTEMPT PETITION (CIVIL) NO. 225 OF 2013
IN
CIVIL APPEAL NO. 2456 OF 2007
State of Tamil Nadu represented by ...Petitioner(s)
the Secretary to Government
Public Works Department
Versus
Siddaramaiah, Chief Minister, …Respondent(s)
Government of Karnataka & Ors.
J U D G M E N T
Dipak Misra, CJI
As we have disposed of Civil Appeal No. 2456 of 2007, we do
not intend to proceed with the Contempt Petition against the
respondents. It stands closed accordingly.
…………………………………….CJI
(Dipak Misra)
……………………………………….J.
(Amitava Roy)
New Delhi; ……………………….………………J.
February 16, 2018 (A.M. Khanwilkar)
Signature Not Verified
Digitally signed by
CHETAN KUMAR
Date: 2018.02.16
13:31:00 IST
Reason: