Full Judgment Text
IN THE SUPREME COURT OF INDIA
INHERENT JURISDICTION
CONMT.PET.(C) No.1824/2017 in C.A. No. 5559/2017
MST. KALLI (D) THE LR. AMIN CHAND (D)
THR LRS. & ORS. Petitioner(s)
VERSUS
CHOKLA @ CHOWKHRAM & ORS. Respondent(s)
O R D E R
No alternative arrangements have been made and looking into
the over all circumstances of the case, no case of contempt is made
out.
The Contempt Petition stands dismissed.
All pending applications stand disposed of.
.................................J.
[DINESH MAHESHWARI]
….................................J.
[VIKRAM NATH]
NEW DELHI,
17TH DECEMBER,2021
Signature Not Verified
Digitally signed by
Indu Marwah
Date: 2021.12.18
16:34:30 IST
Reason: