Full Judgment Text
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PETITIONER:
COLLECTOR OF CENTRAL EXCISE INDORE
Vs.
RESPONDENT:
M/S. ORIENT PAPER MILLS
DATE OF JUDGMENT: 07/05/1997
BENCH:
S.P. BHARUCHA, M. JAGANNADHA RAO
ACT:
HEADNOTE:
JUDGMENT:
O R D E R
The principle laiddown inthe judgment delivered by us
today in CivilAppealNos. 3596-97 of 1989 _Collector of
CentralExcise,Patna vs. Tata Engineering & LocomotiveCo.,
Jamshedpur, being applicable, these appeals arealso
dismissed, withno order as to costs.