H.V. JAVA RAM vs. INDUSTRIAL CREDIT AND INVESTMENT CORPORATION OF INDIA LTD.

Case Type: Not Found

Date of Judgment: 15-12-1999

Preview image for H.V.  JAVA RAM vs. INDUSTRIAL CREDIT AND INVESTMENT CORPORATION OF INDIA LTD.

Full Judgment Text

http://JUDIS.NIC.IN SUPREME COURT OF INDIA Page 1 of 1 PETITIONER: COLLECTOR OF CENTRAL EXCISE INDORE Vs. RESPONDENT: M/S. ORIENT PAPER MILLS DATE OF JUDGMENT: 07/05/1997 BENCH: S.P. BHARUCHA, M. JAGANNADHA RAO ACT: HEADNOTE: JUDGMENT: O R D E R The principle laiddown inthe judgment delivered by us today in CivilAppealNos. 3596-97 of 1989 _Collector of CentralExcise,Patna vs. Tata Engineering & LocomotiveCo., Jamshedpur, being applicable, these appeals arealso dismissed, withno order as to costs.