Full Judgment Text
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
CIVIL APPEAL NO. 3893 OF 2003
R. NARAYASWAMY REDDY ..... APPELLANT
VERSUS
BASAPPA REDDY & ANR. ..... RESPONDENTS
WITH
CIVIL APPEAL NO. 3894 of 2003
O R D E R
Learned counsel for the parties have agreed that
the disputes between them has been settled. In this
view of the matter, the appeals are disposed of as
having become infructuous.
..................J
[HARJIT SINGH BEDI]
..................J
[C.K. PRASAD]
NEW DELHI
MAY 04, 2010.