Full Judgment Text
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CASE NO.:
Transfer Petition (civil) 489 of 2005
PETITIONER:
UMA MAHESHWARI
RESPONDENT:
K. SANKAR RAO
DATE OF JUDGMENT: 11/02/2008
BENCH:
TARUN CHATTERJEE & H.S.BEDI
JUDGMENT:
JUDGMENT
O R D E R
TRANSFER PETITION (C) NO. 489 OF 2005
This petition has been filed to transfer the Matrimonial Case No.78/2004 ent
itled
S.Sankar Rao vs. Smt.Uma Maheshwari, pending before the Principal Judge, Family Court,
Jamashedpur, Jharkhand to the District Court at Bhubaneshwar, Orissa. Considering the fact
that the petitioner-wife is having two minor children of seven and eight years respectively,
we are
of the view that Matrimonial Case No.78/2004 entitled S.Sankar Rao vs. Smt.Uma Maheshwari,
pending before the Principal Judge, Family Court, Jamashedpur, Jharkhand be transferred to t
he
Family Court at Bhubaneshwar, Orissa. We order accordingly. The Transfer Petition is allowe
d
accordingly.