Full Judgment Text
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NC: 2026:KHC:1716
WP No. 21420 of 2025
HC-KAR
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
TH
DATED THIS THE 12 DAY OF JANUARY, 2026
BEFORE
THE HON'BLE MR. JUSTICE B M SHYAM PRASAD
WRIT PETITION NO. 21420 OF 2025 (GM-RES)
BETWEEN:
SRI NARAYANASWAMY NAIDU P G
AGED ABOUT 74 YEARS
S/O GOVINDAIAH
R/AT BALLALASAMUDRA
VILLAGE AND POST
HOSADURGA TALUK
CHITRADURGA 577 597.
…PETITIONER
Digitally
signed by
VANAMALA
N
Location:
HIGH
COURT OF
KARNATAKA
(BY SRI. RAMESHA H E.,ADVOCATE)
AND:
1. THE STATE OF KARNATAKA
DEPARTMENT OF
ANIMAL HUSBANDRY AND
FISHERIES, VIKASA SOUDHA
BENGALURU560 001
REP BY UNDER SECRETARY TO GOVERNMENT.
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NC: 2026:KHC:1716
WP No. 21420 of 2025
HC-KAR
2. THE DIRECTORATE OF FISHERIES
RD
3 FLOOR, PODIUM BLOCK
VISHWESHARAIAH CENTRE
DR. B R AMBEDKAR VEEDHI
BENGALURU 560 001
REP BY ITS DIRECTOR.
3. THE DEPUTY DIRECTOR OF FISHERIES
ND
2 FLOOR
JILLA PANCHAYATH
PRASHANTHA NAGAR
CHITRADURGA 577 501.
4. THE ASST. DIRECTOR Of FISHERIES
HOSADURGA TALUK
CHITRADURGA DISTRICT 577 597.
…RESPONDENTS
(BY SMT.SARITHA KULKARNI., ADVOCATE)
THIS WP IS FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA PRAYING TO
(I) ISSUE A WRIT OF MANDAMUS CERTIORARI OR
ANY OTHER APPROPRIATE WRIT OR ORDER
QUASHING THE DIRECT CONTRACT DATED
23.05.2025 IN AGUPA/01/2025-26 SERIAL NO. 2
ISSUED BY THE RESPONDENT NO.4 IS PRODUCED
AT ANNEXURE-H; (II) ISSUE A WRIT OF MANDAMUS
DIRECTING THE RESPONDENT NO.4 CONSIDER
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NC: 2026:KHC:1716
WP No. 21420 of 2025
HC-KAR
THE REPRESENTATION DATED 13.06.2025 AT
ANNEXURE-J;
THIS PETITION, COMING ON FOR ORDERS,
THIS DAY, ORDER WAS MADE THEREIN AS UNDER:
CORAM: HON'BLE MR. JUSTICE B M SHYAM PRASAD
ORAL ORDER
The learned counsel for the petitioner
submits that the petition is rendered infructuous.
The submission is taken on record and the
petition stands disposed of accordingly.
Sd/-
(B M SHYAM PRASAD)
JUDGE
SA
ct:sr