Full Judgment Text
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CASE NO.:
Appeal (civil) 6622 of 2001
PETITIONER:
BABULAL DHOLPURIA
RESPONDENT:
UNION OF INDIA & ORS.
DATE OF JUDGMENT: 12/02/2008
BENCH:
H.K. SEMA & MARKANDEY KATJU
JUDGMENT:
JUDGMENT
O R D E R
CIVIL APPEAL NO. 6622 OF 2001
WITH SLP(C) No.20075-20076/2004
Heard learned counsel for the appellant at great length. We see no reason to
interfere. The appeals, being devoid of merit, are, accordingly, dismissed.