Full Judgment Text
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
Special Leave Petition (Civil) NO.9711 2013] @
Versus
Ram Swaroop & Ors. ..
Respondents
O R D E R
K. S. Radhakrishnan, J
In view of the Judgment pronounced by this Court on
11.3.2013 in Civil Appeal No. 2326 of 2013 @ SLP(C) No.12960 of
2008 entitled State of U.P . v. Hari Ram this special leave
petition is dismissed.
JUDGMENT
……………………………..J.
(K.S. Radhakrishnan)
……………………………..J.
(Dipak Misra)
New Delhi,
April 08, 2013
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JUDGMENT
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