STATE OF U.P. vs. RAM SWAROOP .

Case Type: Special Leave To Petition Civil

Date of Judgment: 08-04-2013

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Full Judgment Text

IN THE SUPREME COURT OF INDIA CIVIL APPELLATE JURISDICTION Special Leave Petition (Civil) NO.9711 2013] @
Versus Ram Swaroop & Ors. .. Respondents O R D E R K. S. Radhakrishnan, J In view of the Judgment pronounced by this Court on 11.3.2013 in Civil Appeal No. 2326 of 2013 @ SLP(C) No.12960 of 2008 entitled State of U.P . v. Hari Ram this special leave petition is dismissed. JUDGMENT ……………………………..J. (K.S. Radhakrishnan) ……………………………..J. (Dipak Misra) New Delhi, April 08, 2013 Page 1 JUDGMENT Page 2