Full Judgment Text
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CASE NO.:
Appeal (civil) 1816 of 2008
PETITIONER:
State of Punjab & Ors
RESPONDENT:
M/s. Sankeshwar Hosiery Industry
DATE OF JUDGMENT: 07/03/2008
BENCH:
S.H. Kapadia & B. Sudershan Reddy
JUDGMENT:
J U D G M E N T
REPORTABLE
CIVIL APPEAL NO. 1816 OF 2008
[Arising out of S.L.P. (CIVIL) NO.7649 of 2007]
KAPADIA, J.
Leave granted.
In view of our decision in the case of State of Punjab &
Others etc. etc. v. M/s. Perfect Synthetics etc. etc. \026 Civil
Appeal No.1072 of 2008, the civil appeal is dismissed with no
order as to costs.