NANDIKONDA SAMBAIAH vs. THOTA THOMASAIAH

Case Type: Civil Appeal

Date of Judgment: 20-08-2009

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Full Judgment Text

IN THE SUPREME COURT OF INDIA CIVIL APPELLATE JURISDICTION CIVIL APPEAL NO. 3629 OF 2003 NANDIKONDA SAMBAIAH ..... APPELLANT VERSUS THOTA THOMASAIAH ..... RESPONDENT O R D E R The civil appeal is dismissed. ..................J [HARJIT SINGH BEDI] ..................J [DR. B.S. CHAUHAN] NEW DELHI AUGUST 20, 2009.