Full Judgment Text
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
CIVIL APPEAL NO. 3629 OF 2003
NANDIKONDA SAMBAIAH ..... APPELLANT
VERSUS
THOTA THOMASAIAH ..... RESPONDENT
O R D E R
The civil appeal is dismissed.
..................J
[HARJIT SINGH BEDI]
..................J
[DR. B.S. CHAUHAN]
NEW DELHI
AUGUST 20, 2009.