Full Judgment Text
IN THE SUPREME COURT OF INDIA
CRIMINAL APPELLATE JURISDICTION
CRIMINAL APPEAL NO. 712 OF 2010
[arising out of SLP(CRL.) No. 73 of 2010]
MAYABEN MALUBHAI BHARWAD & ANR. ..... APPELLANTS
VERSUS
STATE OF GUJARAT ..... RESPONDENT
O R D E R
Leave granted.
Heard the learned counsel for the parties.
th
The order dated 15 January, 2010 is made
absolute.
The appeal stands accordingly disposed of.
..................J
[J.M. PANCHAL
..................J
[DR. B.S. CHAUHAN]
NEW DELHI
APRIL 01, 2010.