Full Judgment Text
REPORTABLE
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
CIVIL APPEAL NO.5687 OF 2019
(@ SLP(CIVIL) NO.16981/19 (D.No.23001 OF 2019)
Rajesh s/o Shrirambapu Fate ...APPELLANT(S)
VERSUS
State of Maharashtra & ors. ...RESPONDENT(S)
J U D G M E N T
ASHOK BHUSHAN,J.
For the reasons given by us in our judgment of
the date in Civil Appeal No.5444 of 2019, Vishal
Ashok Thorat and ors. vs. Rajesh Shrirambapu Fate &
Ors. this appeal is dismissed.
......................J.
( ASHOK BHUSHAN )
......................J.
( NAVIN SINHA )
New Delhi,
July 19, 2019.
Signature Not Verified
Digitally signed by
ARJUN BISHT
Date: 2019.07.19
16:54:45 IST
Reason: