Full Judgment Text
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
CIVIL APPEAL NOS.4825-4826 OF 2009
COMMR.OF CEN.EXC.& CUSTOMS,BHOPAL APPELLANT
VERSUS
M/S.JAIN BROTHERS & ANR. RESPONDENTS
WITH
CIVIL AAPPEAL NOS.1340-1342 OF 2010
COMMR.OF CENTRAL EXCISE,INDORE APPELLANT
VERSUS
M/S.AMERICAN COLOUR LAB ETC. RESPONDENTS
O R D E R
We have heard learned counsel for the parties to the lis .
The Civil Appeals are dismissed. No costs.
JUDGMENT
.......................J.
(H.L. DATTU)
.......................J.
(CHANDRAMAULI KR. PRASAD)
NEW DELHI;
JULY 30, 2012
Page 1