Full Judgment Text
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CASE NO.:
Appeal (crl.) 222 of 1997
PETITIONER:
State of Himachal Pradesh
RESPONDENT:
Pawan Kumar
DATE OF JUDGMENT: 27/09/2004
BENCH:
Y.K. Sabharwal & Arijit Pasayat
JUDGMENT:
J U D G M E N T
O R D E R
In view of difference of opinion between us, the matter is
referred to a larger Bench.