Full Judgment Text
1
IN THE SUPREME COURT OF INDIA
INHERENT JURISDICTION
REVIEW PETITION (C) DIARY NO. 22591 OF 2021
IN
SPECIAL LEAVE PETITION (C) NO. 6380 OF 2019
SRI PAL SINGH …Petitioners
Versus
THE GENERAL MANAGER, ICICI LOMBARD GENERAL
INSURANCE CO. PVT. LIMITED & ANR. …Respondents
O R D E R
There is delay of 888 days in preferring the instant review petition.
We have gone through the application seeking condonation of delay.
The explanation offered is not satisfactory at all.
We, therefore, refuse to condone delay. Consequently, the review
petition is dismissed on the ground of delay.
……………………………….J.
[Uday Umesh Lalit]
Signature Not Verified
Digitally signed by Dr.
Mukesh Nasa
Date: 2022.08.26
18:35:42 IST
Reason:
……………………………….J.
[Ajay Rastogi]
New Delhi;
th
25 August, 2022.