Full Judgment Text
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CASE NO.:
Special Leave Petition (civil) 9215 of 2003
PETITIONER:
National Insurance Co. Ltd.
RESPONDENT:
Bhagwani & Ors.
DATE OF JUDGMENT: 05/01/2004
BENCH:
CJI & S.B. Sinha.
JUDGMENT:
J U D G M E N T
By V.N. Khare, CJI & S.B. Sinha, J.
This Special Leave Petition is covered by a judgment of this Court in
SLP (Civil) No. 9027 of 2003, National Insurance Co. Ltd. Vs. Swaran
Singh & Ors, delivered today where it has been held that the learner’s
licence is also a valid licence.
It is accordingly dismissed.