Full Judgment Text
NON-REPORTABLE
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
PETITION FOR SPECIAL LEAVE TO APPEAL (CIVIL) NO.21399 OF 2015
M/S. J.K. CEMENT LIMITED …PETITIONER
VERSUS
STATE OF RAJASTHAN & ORS. ...RESPONDENTS
O R D E R
ADARSH KUMAR GOEL, J
1. In view of judgment passed today in Civil Appeal No. 434
of 2016(@ SLP (Civil) No.23311 of 2015) titled “State of
Rajasthan and others versus Gotan Lime Stone Khanji Udyog
Private Limited”, no further order is necessary in this
petition. The same stands disposed of accordingly.
……..…………………………….J.
[ANIL R. DAVE]
JUDGMENT
.….………………………………..J.
[ ADARSH KUMAR GOEL ]
NEW DELHI
JANUARY 20, 2016
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