DMAI vs. NaN

Case Type: Civil Appeal

Date of Judgment: 10-10-1996

Preview image for DMAI vs. NaN

Full Judgment Text

http://JUDIS.NIC.IN SUPREME COURT OF INDIA Page 1 of 1 PETITIONER: MOHAMMED GANBI SAHIB Vs. RESPONDENT: K. BALASUBRAMANIA NAYAR DATE OF JUDGMENT: 10/10/1996 BENCH: KULDIP SINGH, M.M. PUNCHHI, N.P. SINGH, M.K. MUKHERJEE, S.SAGHIR AHMADWITHCIVIL APPEAL NOS . 4061-65 OF 1991D. LAKSHMI AMMALV.N.K. RAMALINGAM CHETTIAR ETC. ACT: HEADNOTE: JUDGMENT: J U D G M E N T N.P. SINGH, J. These appeals are disposed of in terms of the judgment of this court in the Case of Vijay Singh etc. etc. v. Vijayalakshmi Ammal (Civil Appeal Nos. 5948-5950 if 1990) delivered today.