Full Judgment Text
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PETITIONER:
MOHAMMED GANBI SAHIB
Vs.
RESPONDENT:
K. BALASUBRAMANIA NAYAR
DATE OF JUDGMENT: 10/10/1996
BENCH:
KULDIP SINGH, M.M. PUNCHHI, N.P. SINGH, M.K. MUKHERJEE, S.SAGHIR AHMADWITHCIVIL APPEAL NOS
. 4061-65 OF 1991D. LAKSHMI AMMALV.N.K. RAMALINGAM CHETTIAR ETC.
ACT:
HEADNOTE:
JUDGMENT:
J U D G M E N T
N.P. SINGH, J.
These appeals are disposed of in terms of the judgment
of this court in the Case of Vijay Singh etc. etc.
v. Vijayalakshmi Ammal (Civil Appeal Nos. 5948-5950 if 1990)
delivered today.